ITAT Hyderabad Bench
10,989 judgments
CLASSIC BIO-TECH EXPORTS LIMITED,BANGALORE vs ITO., WARD-1(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
INDEED INDIA OPERATIONS PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE -(1) , HYDERABAD
SAXON GLOBAL INDIA PRIVATE LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD
PAREXEL INTERNATIONAL (IRL) LIMITED,IRELAND vs ADIT (INT TAXN)-2, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
INTERWRAP CORP PRIVATE LIMITED (SUCCESSOR OF OWENS CORNING INDUSTRIES (INDIA) PRIVATE LIMITED),MUMBAI vs DCIT., CIRCLE -5(1), HYDERABAD
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
DR. REDDYS, LABORATORIES LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. ACCOUNTANT MEMBER आ.अपी.सं / ITA Nos.490 & 491/Hyd/2022 Assessment Years 2017-2018 & 2018-2019 | | | Dr. Reddy's Laboratories Limited, Hyderabad. PIN – 500 034. Telangana. PAN AAACD7999Q (Appellant) | vs. | The ACIT, Circle-8(1), Hyderabad - 500 084. (Respondent) | |---|---|---|---|---| | निर्धारिती द्वारा / Assessee by: | CA Padamchand Khincha | | राजस्व द्वारा / Revenue by: | MS. U Mini Chandran, CIT-DR | | सुनवाई की तारीख/Date of he
DR. REDDYS, LABORATORIES LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. ACCOUNTANT MEMBER आ.अपी.सं / ITA Nos.490 & 491/Hyd/2022 Assessment Years 2017-2018 & 2018-2019 | | Appellant | Respondent | | :-------------------------------------- | :------------------------------------------------------ | :------------------------------------------- | | Dr. Reddy's Laboratories Limited, Hyderabad. | | The ACIT, Circle-8(1), Hyderabad – 500 084. | | PIN – 500 034. Telangana. | vs. | | | PAN AAACD7999Q | | | | (Appel
NTT DATA BUSINESS SOLUTIOS PRIVATE LIMITED ,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
R.A.K CERAMICS INDIA PRIVATE LIMITED,SAMALKOT vs DCIT CIRCLE -3(1), HYDERABAD
SHREE VAASU GOUDHAAM SEVA TRUST,HYDERABAD vs CIT(EXEMPTIONS), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
PEDA SUBBA RAO UNNAM,ADDANKI vs ITO, WARD-1, ONGOLE
us, there was no representation on behalf of the assessee to present the case. However, at the threshold of the hearing of the appeal, we observed from the record that Shri G. Srinivasa Rao, Chartered Accountant, the Authorized Representative for the assessee appellant had filed a letter, dated 05/12/2025 (copy placed on record) wherein it was submitted that “An appeal against the very same appellate order passed by the CIT(A), NAFC is pending before Hon'ble ITAT, SMC Bench, Hyderabad vide
ITO., WARD-9(1), HYDERABAD vs MANISHA DIXIT, VANASTHALIPURAM
GAVINI GIRIDHARA MURARI,TIRUPATI vs ITO., WARD-1(1), TIRUPATI
VENKATA RAMANAMMA SAKAMURI,MARRIPADU, NELLORE vs ITO., WARD-1, NELLORE
MANOHAR REDDY CHERUKU,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
ANIL KUMAR DUNDOO,SECUNDERABAD vs ACIT., CIRCLE-10(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
ROMA INFRASTRUCTURES INDIA PVT LTD,ANANTAPUR vs INCOME TAX OFFICER., WARD-1, ANANTAPUR
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
CONCENTRIX CATALYST TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE - 1(1), HYDERABAD
SANGHI TEXTILES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
Shri Ravish Sood, Judicial Member A N D Shri Madhusudan Sawdia (Accountant Member)
ACIT., CIRCLE-5(1), HYDERABAD vs NETCRACKER TECHNOLOGY SOLUTIONS (INDIA) PRIVATE LIMITED, HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)