ITAT Hyderabad Bench
10,989 judgments
PROTON POSITIVE HEALTH CARE INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE -16(2), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
SUDHAKER MUNIGETI,ADILABAD vs ITO., WARD-1, ADILABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
VASANTHI BIJJALA,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
PRASANTH PUTTAMAREDDY,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
the Ld. CIT(A).
PRASANTH PUTTAMAREDDY,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
the Ld. CIT(A).
MAHESHWAR REDDY KURA,HYDERABAD vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR
the Ld. CIT(A).
SHIVANI EDUCATION SOCIETY,WARANGAL vs ITO., WARD-2 , WARANGAL
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
LALITHA PADMAJA THALLAPALLI,KURNOOL vs ITO., WARD-1, KURNOOL
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
NETCRACKER TECHNOLOGY SOLUTIONS (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE - 5(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
SYED MOHAMMED ASAD ULLAH HUSSAINI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
BRIGHTCOM GROUP LIMITED (FORMERLY KNOWN AS LYCOS INTERNET LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1),, HYDERABAD
THE INDUS ENTREPRENEURS,HYDERABAD vs DCIT - EXEMPTION CIRCLE 1(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member)
ANAKALA SUNITHA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
श्री मंजूनाथ जी, माननीय लेखा सदस्य SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
SIMON PAVAN KUMAR MOSES,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANG AL
MAJID KHAN,HYDERABAD vs DCIT, CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
SUDHAKAR RAO SANDINENI,NALGONDA vs ITO, WARD-1, NALGONDA
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
ITO (EXEMPTIONS) WARD-1(4), HYDERABAD vs SRI M BAGAREDDY EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
BRIJESH CHANDWANI,HYDERABAD vs DCIT., CIRCLE -6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BRIJESH CHANDWANI,HYDERABAD vs DCIT., CIRCLE -6(1), HYDERABAD
ALI UNJHAWALA ASGAR,SECUNDERABAD vs ITO., WARD-10(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
