ITAT Hyderabad Bench
10,989 judgments
GORSA MOHAN KUMAR BABU,HYDERABAD vs INCOME TAX OFFICER., WARD-1, SANGAREDDY
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SPA CONSTRUCTIONS,HYDERABAD vs ITO, WARD-8(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
VINOD OJHA,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PUSA NANDA KUMAR,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DODLA DAIRY LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
MORUMPALLIBAYYA MADHAVA REDDY,BENGALURU vs ITO., WARD-1, MADANAPALLE
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
KCVR INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
V S A INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD
V S A INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD
V S A INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
V S A INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
V S A INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE -1(2), HYDERABAD
COUNTRY CLUB HOSPITALITY & HOLIDAYS LIMITED,HYDERABAD vs DCIT., CIRCLE 1(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
RAVI RAMBABU,HYDERABAD vs ACIT., CENTRAL CIRCLE 2(3), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
PRASHANT DEVENDRA MEHTA,HYDERABAD vs ITO., WARD-10(1), HYDERABAD
or at the time of hearing of the appeal.”
PRASHANT DEVENDRA MEHTA,HYDERABAD vs ITO., WARD-10(1), HYDERABAD
or at the time of hearing of the appeal..”
BALATRIPURA SUNDARI DONEPUDI,HYDERABAD vs DCIT., CENTRAL CIRCLE - 1(4), HYDERABAD
EXCELRA KNOWLEDGE SOLUTIONS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
