ITAT Hyderabad Bench
10,989 judgments
KONDAL REDDY ANUMULA,HYDERABAD vs ACIT., CENTRAL CIRCLE - 1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
KONDAL REDDY ANUMULA,HYDERABAD vs ACIT., CENTRAL CIRCLE - 1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
KONDAL REDDY ANUMULA,HYDERABAD vs ACIT., CENTRAL CIRCLE- 1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
BHUPAL INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE -1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
BHUPAL INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
BHUPAL INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(2), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
MANDADI VIJAYA LAKSHMI,HYDERABAD vs ITO., WARD-7(1), HYDERABAD
ARKAY ENERGY (RAMESWARM) PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
VEDKIRAN INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
SRINIVAS CHOWDARY VALLABANENI,SECUNDERAB vs DCIT., CENTRAL CIRCLE -1(4), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
NEMI CHAND,GUDUR vs ITO., WARD-1, GUDUR
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
INTIME PROPERTIES LIMITED,HYDERABAD vs DCIT., CIRCLE 2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SRI LAKSHMI ROAD TRANSPORT COMPANY,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
P CHADRA SEKHAR REDDY,NELLORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATHI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ETHAN ENERGY INDIA PRIVATE LIMITED,HYDERABAD, TELANGANA vs DCIT., CIRCLE 8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THATI SATISH KUMAR,HYDERABAD vs ITO, WARD-1(12), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
EPAM SYSTEMS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -8 (1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. ACCOUNTANT MEMBER आ.अपी.सं / ITA Nos.83 & 498/Hyd/2022 Assessment Years 2017-2018 & 2018-2019 | EPAM Systems India Private Limited, Hyderabad – 500 081 PAN AAACW2012R (Appellant) | vs. | The DCIT & The ACIT, Circle-8(1), Hyderabad. (Respondent) | |---|---|---| | निर्धारिती द्वारा / Assessee by: | CA Shreyas Sardesai | | | राजस्व द्वारा / Revenue by : | MS U Mini Chandran, CIT-DR | | | सुनवाई की तारीख/Date of hearing: | 24.11.2025 | | |
EPAM SYSTEMS INDIA PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
REPAL RENEWABLES PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA No.116 & 481/Hyd/2022 Assessment Years 2017-2018 & 2018-2019 | | | |:---|:---| | Repal Renewables Private Limited, Hyderabad – 500 081 PAN AAGCR9762B (Appellant) | vs. | The DCIT, Circle-3(1), Hyderabad. (Respondent) | | निर्धारिती द्वारा / Assessee by: | | Sri Harsh R Shah, Advocate & CA Karan Jain | | राजस्व द्वारा / Revenue by: | | MS U Mini Chandran, CIT-DR | | सुनवाई की तारीख/Date of hearing:
REPAL GREEN POWER PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं /ITA No.125/Hyd/2022 Assessment Year 2017-2018 | Repal Green Power Private Limited, Hyderabad – 500 081 PAN AAHCR2187F (Appellant) | vs. | The DCIT, Circle-8(1), Hyderabad. (Respondent) | आ.अपी.सं / ITA No.474/Hyd/2022 | Repal Green Power Private Limited, Hyderabad 500 081 PAN AAHCR2187F (Appellant) | vs. | The DCIT, Circle-3(1), Hyderabad. (Respondent) | | निर्धारिती द्वारा / Assessee by: | Sri Harsh R
