ITAT Hyderabad Bench
10,989 judgments
DODLA DAIRY LIMITED,HYDERABAD vs DCIT CIRCLE -8(1), HYDERABAD
REPAL GREEN POWER PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 8(1), HYDERABAD
REPAL RENEWABLES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA No.116 & 481/Hyd/2022 Assessment Years 2017-2018 & 2018-2019 | Repal Renewables Private Limited, Hyderabad – 500 081 PAN AAGCR9762B (Appellant) | vs. | The DCIT, Circle-3(1), Hyderabad. | |---|---|---| | निर्धारती द्वारा /Assessee by: | | Sri Harsh R Shah, Advocate & CA Karan Jain | | राजस्व द्वारा /Revenue by: | | MS U Mini Chandran, CIT-DR | | सुनवाई की तारीख/Date of hearing: | | 19.11.2025 | | घ
PONNAPULA SULOCHANA, L/R OF LATE PONNAPULA SANJEEVA PARTHASARATHY,HYDERABAD vs ACIT ,CENTRAL CIRCLE -3(2), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
PONAPULA SULOCHANA LR LATE P SANJEEVA PARTHASARATHY,HYDERABAD vs ASSISTANT COMMISSIONER OF TAX ,CENTRAL CIRCLE-3(2), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PRAGATI GREEN MEADOWS & RESORTS LIMITED, HYDERABAD
SHRI G. MANJUNATHA, HONBLE (Accountant Member), SHRI RAVISH SOOD, HONBLE (Judicial Member)
RONAK GUPTA,HYDERABAD vs ACIT., CENTRAL CIRCLE -3(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
NEHA JAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
NIPPON KOEI CO. LTD.,BEGUMPET vs ADIT (INTERNATIONAL TAXATION)- 2, HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
M/S. LAXMIPATI DEALERS PVT. LTD.,KOLKATA vs D.C.I.T., CC - 2(3),, KOLKATA
M/S. LAXMIPATI DEALERS PVT. LTD.,KOLKATA vs D.C.I.T., CC - 2(3),, KOLKATA
M/S. LAXMIPATI DEALERS PVT. LTD.,KOLKATA vs D.C.I.T., CC-2(3),, KOLKATA
SHRI DAYAL AGARWAL,SILIGURI vs D.C.I.T., CC - 4(4),, KOLKATA
TOUCH TONE TELESERVICES,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
SUBHADRA KUMARI MUDIGONDA,HYDERABAD. vs ITO., WARD-1(3), TIRUPATI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
TRENDSET SUMANJALI WELFARE ASSOCIATION,HYDERABAD vs CIT (EXEMPTION) , HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KRANTHI EDUCATIONAL SOCIETY,BHADRACHALLAM vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
the Ld. CIT(A).
KINETA GLOBAL LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
INDIAN INSTITUTE OF HEALTH AND FAMILY WELFARE,INDIA vs ITO., EXEMPTION WARD-1(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
GURRAM NAVEEN,RAJANNA SIRCILLA vs ITO., WARD-2, KARIMNAGAR
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)