ITAT Hyderabad Bench
10,989 judgments
DCIT., CIRCLE 3(1), HYDERABAD vs SANDADI MEDIA PRIVATE LIMITED, HYDERABAD
SUPRIYA NAGENDLA,SECUNDERABAD vs ITO., WARD-4(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SRI GOWRI SANKARA SAGARA (UPPARA) ANNA SATHRA SANGHAM,KURNOOL vs ITO., EXEMPTION WARD, HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
PENNINTI VIVEKANANDA RAO,HYDERABAD vs ADIT (INT TAXN)-2, HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
SUBBALAKSHMAMMA PINNAMA,THUMMALAGUNTA,TIRUPATI vs INCOME TAX OFFICER, WARD-1(1), TIRUPATI
the Ld. CIT(A).
SUJATHA KUMAR,BANASHANKARI vs INCOME TAX OFFICER, WARD-1, GUDUR
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRAVEEN KUMAR DIDDIGE,MEDAK vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SUDHIR BABU CHALASANI,HYDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
SUDHIR BABU CHALASANI,HYDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
SUDHIR BABU CHALASANI,HYDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
SUDHIR BABU CHALASANI,HYDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
ARUL SUNDARAM,HYDERABAD vs ITO., WARD-12(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SAMPATH REDDY VEM,WARANGAL. vs ITO., WARD-1, WARANGAL.
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SAMPATH REDDY VEM,WARANGAL. vs ITO., WARD - 1, WARANGAL.
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
HITEC CYBERSPAZIO LLP,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
DEEPALI KAPOOR,HYDERABAD vs ITO., WARD-12(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
PATELS GOLF LINKS RESIDENCIAL WELFARE ASSOCIATION,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
VERMEIREN INDIA REHAB PRIVATE LIMITED,TIRUPATI vs DCIT., CIRCLE-1(1), TIRUPATI
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
AVEVA SOLUTIONS INDIA LLP,HYDERABAD vs INCOME TAX OFFICER, WARD 8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MOHHAMED ABDUL AZIZ KHALID,HYDERABAD vs ACIT,(INT TAXN)-1, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)