ITAT Hyderabad Bench
10,989 judgments
VSN AND JEEVAN INFRA DEVELOPERS, PERURU PANCHAYAT,TIRUPATHI vs DCIT, CENTRAL CIRCLE, TIRUPATHI, TIRUPATHI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
VIJAYA KANIKA,TIRUPATI vs INCOME TAX OFFICER, WARD-1(3), TIRUPATI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SREE LATHA YERABATI,HYDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
AVVA SITARAMA RAO,HYDERABAD vs DCIT., CENTRAL CIRCLE- 2(4), HYDERABAD
the Ld. CIT(A).
INCOME TAX OFFICER, WARD-1, NELLORE vs VENKATA RAMANAMMA SAKAMURI, NELLORE
SRINIVASA RAO PALABHATLA,HYDERABAD vs ITO., WARD-7(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ACIT., CIRCLE-8(1), HYDERABAD vs RAJIV GUPTA, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
SANGEETA YADAV,K V RANGA REDDY vs ITO., WARD-8(1), HYDERABAD
the Ld. CIT(A) but could not succeed.
REDDY SAMPAT VIJAYA,HYDERABAD vs ACIT., CENTRAL CIRCLE - 1(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
REDDY SAMPAT VIJAYA,HYDERABAD vs ACIT., CENTRAL CIRCLE -1(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
REDDY SAMPAT VIJAYA,HYDERABAD vs ACIT., CENTRAL CIRCLE- 1(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
KIRIT KUMAR PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD.
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
BALAKRISHNA NIMMALA,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
DCIT., CIRCLE-1(1), HYDERABAD vs ARCHEESH HEALTH CARE PRIVATE LIMITED, K V RANGA REDDY
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
ARUN JYOTHI JANAGAMA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
the Tribunal and has, accordingly, filed a petition seeking withdrawal of the same. For the sake of clarity, the said petition is reproduced as under: BEFORE TH HON'BLE INCOME-TAX APPELLATE TRIBUNAL "B" Bench, Hyderabad
MOHAMMED YOUSUF,HYDERABAD vs ITO., WARD-8(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
KHADER HUSSAIN SHAIK,KADAPA vs ITO, WARD-1, KADAPA
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
MY HOME INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
DELOITTE CONSULTING INDIA PROJECTS LP,HYDERABAD vs ADIT (INT TAXN)-1, HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
THE WARANGAL DISTRICT COOPERATIVE CENTRAL BANK LIMITED,HANAMKONDA vs DCIT, CIRCLE-3(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)