ITAT Hyderabad Bench

10,989 judgments

SIGNODE INDIA LIMITED,HYDERABAD vs ACIT, CIRCLE-3(1), HYDERABAD

ITA 240/HYD/2023[2015-16]Status: Disposed14/11/2025AY 2015-16

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

SIGNODE INDIA LIMITED ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-3(1), HYDERABAD

ITA 434/HYD/2021[2016-17]Status: Disposed14/11/2025AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

14 REELS VENKATBOYANAPALLI JV,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD

ITA 969/HYD/2025[2017-18]Status: Disposed12/11/2025AY 2017-18

14 REELS VENKATBOYANAPALLI JV,HYDERABAD vs DCIT, CENTRAL CIRCLE - 1(3), HYDERABAD

ITA 617/HYD/2025[2018-19]Status: Disposed12/11/2025AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

ACIT., CIRCLE-5(1), HYDERABAD vs SIKANDER DAREDIA, HYDERABAD

ITA 604/HYD/2025[2018-19]Status: Disposed12/11/2025AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR vs MEGHANA ENTERPRISES, MAHABUBNAGAR

ITA 481/HYD/2025[2018-19]Status: Heard12/11/2025AY 2018-19

NAVDURGA TRANSPORT COMPANY,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 219/HYD/2025[2017-18]Status: Heard12/11/2025AY 2017-18

NAVDURGA TRANSPORT COMPANY,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 218/HYD/2025[2017-18]Status: Heard12/11/2025AY 2017-18

HARIBABU YENUGANTI,ONGOLE vs INCOME TAX OFFICER, WARD-1, ONGOLE

ITA 1476/HYD/2025[2017-18]Status: Heard12/11/2025AY 2017-18

MADHAVI BEERAVOLU,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD

ITA 1460/HYD/2025[2018-19]Status: Heard12/11/2025AY 2018-19

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

MADHAVI BEERAVOLU,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD

ITA 1459/HYD/2025[2018-19]Status: Heard12/11/2025AY 2018-19

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

UJJAINI MAHAKALI DEVASTHANAM,SECUNDERABAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD

ITA 1385/HYD/2025[2016-17]Status: Disposed12/11/2025AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

UJJAINI MAHAKALI DEVASTHANAM,SECUNDERABAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD

ITA 1384/HYD/2025[20216-17]Status: Disposed12/11/2025

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

UJJAINI MAHAKALI DEVASTHANAM,SECUNDERABAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD

ITA 1383/HYD/2025[2015-16]Status: Disposed12/11/2025AY 2015-16

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

UJJAINI MAHAKALI DEVASTHANAM,SECUNDERABAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD

ITA 1382/HYD/2025[2015-16]Status: Disposed12/11/2025AY 2015-16

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

UJJAINI MAHAKALI DEVATHANAM,SECUNDERBAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD

ITA 1381/HYD/2025[2014-15]Status: Disposed12/11/2025AY 2014-15

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

UJJAINI MAHAKALI DEVASTHANAM,SECUNDERABAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD

ITA 1380/HYD/2025[2013-14]Status: Disposed12/11/2025AY 2013-14

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

SRI AJEYA SANKARA TRUST,TIRUPATI vs CIT (EXEMPTION), HYDERABAD

ITA 1366/HYD/2025[2025-26]Status: Disposed12/11/2025AY 2025-26

Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)

HIGHRADIUS TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2(1), HYDERABAD

ITA 436/HYD/2024[2020-21]Status: Heard12/11/2025AY 2020-21

THE SULLURPET FARMERS SERVICE CO OPERATIVE SOCIETY LIMITED,NELLORE vs INCOME TAX OFFICER, WARD-1, GUDUR

ITA 1346/HYD/2024[2017-18]Status: Heard12/11/2025AY 2017-18