ITAT Hyderabad Bench
10,989 judgments
VENKATA RAMA KRISHNAM RAJU CHINTALAPATI,HYDERABAD vs DCIT., CIRCLE 8(1), HYDERABAD
VENKATA RAMA KRISHNAM RAJU CHINTALAPATI,HYDERABAD vs DCIT., CIRCLE 8(1), HYDERABAD
GIRISH BABU DURGAM,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
JASPER INDUSTRIES PVT LTD,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
SAMHITH FINTECH PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
MANIKUMARI SAMANCHI,ZAHEERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
MANIKUMARI SAMANCHI,ZAHEERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
YUGENDAR PUPPALA,WARANGAL vs ACIT., CIRCLE-1, WARANGAL
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
GIRISH BABU DURGAM,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
UPPALAIAH RAVULA,ADILABAD vs ACIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
UPPALAIAH RAVULA,ADILABAD vs ACIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ALIVENI GURRAM,KARIMNAGAR vs ITO., WARD-2,, KARIMNAGAR
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
FEDERATION OF A P MINORITY EDUCATIONAL INSTITUTIONS,HYDERABAD vs ITO., WARD-5(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
GAYATRI PROJECTS LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
GAYATRI PROJECTS LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
GAYATRI PROJECTS LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
SIVA SANKARA REDDY TUNGA,HYDERABAD. vs ITO., WARD - 14(1), HYDERABAD.
INCOME TAX OFFICER, WARD-1, WARANGAL vs SHIVA KUMAR THOTA, WARANGAL
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
INDEED INDIA OPERATIONS PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. ACCOUNTANT MEMBER आ.अपी.सं / ITA Nos.943 & 1359/Hyd/2024 Assessment Years 2020-2021 & 2021-2022 | Indeed India Operations Private Limited, Hyderabad – 500 081. Telangana PAN AADCI5931J (Appellant) | vs. | The ACIT, Circle-2(1), Hyderabad. |---|---|---| | निर्धारिती द्वारा / Assessee by: | Mahima Goud, Advocate | | राजस्व द्वारा / Revenue by: | MS U Mini Chandran, CIT-DR | | सुनवाई की तारीख/Date of hearing: | 03.12.2025 | | घोषणा की तार
