ITAT Hyderabad Bench
10,989 judgments
VANISRI AMBATI,HYDERABAD vs ITO., WARD-12(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
AASHISH BANSAL,RAJASTHAN vs ACIT., CIRCLE-12(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
RATNAKAR PEDDI,WARANGAL vs ITO., WARD- 1, WARANGAL
Shri Manjunatha, G. (Accountant Member)
LAKSHMANNA NAGI REDDY BUGUDE,YEMMIGANUR vs INCOME TAX OFFICER, WARD-1, ADONI
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
NIHAR SKILL EDUCATION,KADAPA vs INCOME TAX OFFICER, WARD-1, KADAPA
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
NIHAR SKILL EDUCATION ,KADAPA vs INCOME TAX OFFICER, WARD-1, KADAPA
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SAFA CARE FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ROCKWELL COLLINS (INDIA) ENTERPRISES PRIVATE LIMITED,BANGALORE vs DCIT., CIRCLE-3(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GANESH DIGITAL NETWORKS PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ADARSH GLOBAL TRADES AND SERVICES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
TAMOGNA ENTERPRISES PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
OMPRAKASH REDDY GANGIDI,RANGA REDDY vs ITO, WARD-8(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
MANJUSHREE DEVABHAKTUNI,HYDERABAD vs ITO., WARD-6(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
QUARTZ INFRA AND ENGINEERING PRIVATE LIMITED,HYDERABAD vs SHRI B. R. RAMESH DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE16-(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KNR CONSTRUCTIONS LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(1), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
DCIT, CENTRAL CIRCLE-2(1), HYDERABAD, HYDERABAD vs KNR CONSTRUCTIONS LIMITED, HYDERABAD, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
KHAJA MAZHARUDDIN AHMED ANSARI,HYDERABAD vs ITO., WARD-14(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
LALITHA SURYAKUMARI VENKATA SRIVALLI KOLLURI,HYDERABAD vs ITO., WARD-15(1) , HYDERABAD
Shri Manjunatha, G. (Accountant Member)
INDO-MIM LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ANISH PUSKUR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
