ITAT Hyderabad Bench
10,989 judgments
D S R INFRASTRUCTUREPRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE- 1(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INDIAN METAL PUBLIC CHARITIABLE TRUST,BHUBANESWAR vs CIT, EXEMPTION, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAN REMO REALTERS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ANJUMAN E KHADIMUL MUSLIMEEN REFAH-E AAM,HYDERABAD vs DCIT-EXEMPTION, CIRCLE 1(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT, CIRCLE -1 (1), TIRUPATI vs DASAN INDIA PRIVATE LIMITED, VIJAYWADA
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRASHANT SINGH BARARIA,HYDERABAD vs INCOME TAX OFFICER, WARD -12(1) , AAYAKR BHAVAN
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI CONSTRUCTIONS, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ACIT., CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI CONSTRUCTIONS, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ACIT., CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI CONSTRUCTIONS, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ACIT., CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI CONSTRUCTIONS, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GIRIDHARI CONSTRUCTIONS,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GIRIDHARI CONSTRUCTIONS,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GIRIDHARI CONSTRUCTIONS,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GIRIDHARI CONSTRUCTIONS,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GIRIDHARI CONSTRUCTIONS,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GIRIDHARI CONSTRUCTIONS,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
AGARWAL SPONGE & ENERGY PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE PRUDENTIAL CO-OPERATIVE URBAN BANK LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), HYDERABAD vs UNION BANK OF INDIA, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
UNION BANK OF INDIA,HYDERABAD vs DY. COMMISSISONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
