ITAT Hyderabad Bench
10,989 judgments
RUPA LATHA PALLE,KURNOOL vs ITO., WARD-10(5), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SRIVASTSA SAI KARTHIK KAMMITI,HYDERABAD vs ITO., WARD-4(4), HYERABAD.
Shri Manjunatha, G. (Accountant Member)
MAMILLAPALLI BHAJANNARAYANA MURTHY,KHAMMAM vs ITO., WARD-1, KHAMMAM
Shri Manjunatha, G. (Accountant Member)
DEEPAK SHARMA,HYDERABAD vs ITO, WARD-7(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RED EARTH AGRO FARMS LLP (FORMERLY KNOWN AS RED EARTH AGRO FARMS PVT. LTD.), HYDERABAD,HYDERABAD vs ITO, WARD-3(2), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ITO, WARD-3(2), HYDERABAD, HYDERABAD vs SIENNA CONSTRUCTIONS PRIVATE LIMITED, SECUNDERABAD, SECUNDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AJIT MOHANDAS,HYDERABAD vs ACIT., CIRCLE-2(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ACIT, CIRCLE-2(1), HYDERABAD vs HINDUJA NATIONAL POWER CORPORATION LIMITED, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
THE ICFAI SOCIETY,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD vs PIONEER BUILDERS, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., (EXEMPTIONS), CIRCLE-1(1), HYDERABAD vs THE YACHT CLUB OF HYDERABAD, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD vs PIONEER BUILDERS, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DARGA EHAZRAT SYEDSHAH KHWAJADAS CHISTI UNNAYABI PERPETUAL TRUST VATPALLI,VATPALLY SAHREEF vs ITO., EXEMPTION WARD-1(3), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD vs PIONEER BUILDERS, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAMESH GUNDA,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KOTHAKAPU SRIDHAR REDDY ,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD vs DSR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD vs DSR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
D S R INFRASTRUCTURE PRIVATE LIMITED ,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT., CENTRAL CIRCLE-1(4), HYDERABAD vs DSR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
