ITAT Hyderabad Bench
10,989 judgments
NALGONDA REALTORS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
NALGONDA REALTORS PRIVATE LIMITED ,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
KAPIL FOOD AND STRUCTURE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
KAPIL PROPERTY DEVELOPERS LIMITED ,HANUMAKONDA vs DY COMMISSIONER OF INCOME TAX , HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
DAKSHIN INFRASTRCTURES PRIVATE LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
SURESH GOWDA ,KARIMNAGAR vs ITO., WARD-2, KARIMNAGAR
Shri Manjunatha, G. (Accountant Member)
MOHAMMAD ABDUL SAMAD,HYDERABAD vs ITO., WARD-9(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SRINIVAS MANDA,WARANGAL vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
YADI REDDY BASUPALLY,HYDERABAD vs ACIT., CIRCLE-13(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
RH EDUCATIONAL AND WELFARE SOCIETY,YAKUTPURA, HYDERABAD vs COMMISIONER OF INCOME TAX (EXEMPTIONS), HYDERABD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
WE ARE WITH YOU CHARITABLE TRUST,ADDANKI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AHMED BIN AMER BILWAIL,HYDERABAD vs ADD.CIT, INTERNATIONAL TAXATION, HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHAVVA SUDHEER REDDY,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
AGARWAL SPONGE & ENERGY PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VASAPATHI ANJANEYULU GOUD,R.R.DIST vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
MANSOOR BASHA COURT,ADONI vs INCOME TAX OFFICER, WARD-1, ADONI
Shri Manjunatha, G. (Accountant Member)
MANSOOR BASHA COURT,ADONI vs INCOME TAX OFFICER, WARD-1, ADONI
Shri Manjunatha, G. (Accountant Member)
SOMASUNDARAM VIJAYA KUMAR,SECUNDERABAD vs ITO., WARD-4(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
ASHU KUMAR JAIN,HYDERABAD vs ITO., WARD-10(3), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
GAUTHAM KUMAR SUNKATA,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
