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ITAT Hyderabad Bench

10,989 judgments

KARVY INSIGHTS LIMITED,HYDERABAD vs DCIT, CIRCLE 2(1), HYDERABAD

ITA 623/HYD/2024[2020-21]Status: Disposed4/9/2024AY 2020-21

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)

GUPTHA INFRAVENTURES AND CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD

ITA 522/HYD/2024[2018-19]Status: Disposed4/9/2024AY 2018-19

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)

SANJAY AWATHARE,MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD, HYDERABAD

ITA 494/HYD/2024[2021-22]Status: Disposed4/9/2024AY 2021-22

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KAUSALYA MANAGEMENT SERVICES AND STRUCTURE PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 691/HYD/2020[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

PREETHI FOODS AND VILLAS PRIVATE LIMITED ,KHAMMAM vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 690/HYD/2020[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KAPIL INFRA AVENUES PRIVATE LIMITED ,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 686/HYD/2020[2012-13]Status: Disposed4/9/2024AY 2012-13

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KASUSALYA AVENUES PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 685/HYD/2020[2018-19]Status: Disposed4/9/2024AY 2018-19

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KASUSALYA AVENUES PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 684/HYD/2020[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KASUSALYA AVENUES PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 683/HYD/2020[2016-17]Status: Disposed4/9/2024AY 2016-17

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KASUSALYA AVENUES PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 682/HYD/2020[2013-14]Status: Disposed4/9/2024AY 2013-14

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KASUSALYA AVENUES PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 681/HYD/2020[2012-13]Status: Disposed4/9/2024AY 2012-13

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KASUSALYA SHELTERS PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 680/HYD/2020[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KASUSALYA SHELTERS PRIVATE LIMITED ,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 679/HYD/2020[2014-15]Status: Disposed4/9/2024AY 2014-15

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KAUSALYA AGRO FORMS & DEVELOPERS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 676/HYD/2020[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KAUSALYA AGRO FORMS & DEVELOPERS PRIVATE LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 675/HYD/2020[2014-15]Status: Disposed4/9/2024AY 2014-15

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

INDUR DEVELOPERS AND AGENCIES PRIVATE LIMITED ,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 672/HYD/2020[2016-17]Status: Disposed4/9/2024AY 2016-17

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

INDUR AVENUES AND FOODS PRIVATE LIMITED,NIZAMABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 667/HYD/2020[2013-14]Status: Disposed4/9/2024AY 2013-14

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

INDUR AVENUES AND FOODS PRIVATE LIMITED,NIZAMABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 666/HYD/2020[2012-13]Status: Disposed4/9/2024AY 2012-13

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

UJWALA PUBLICATIONS AND DEVELOPERS PRIVATE LIMITED ,WARANGAL vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 658/HYD/2020[2012-13]Status: Disposed4/9/2024AY 2012-13

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

NALGONDA REALTORS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD

ITA 657/HYD/2020[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)