ITAT Hyderabad Bench
10,989 judgments
SHILPAJA TUNGA,NELLORE vs INCOME TAX OFFICE, WARD-1, NELLOE
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NCL BUILDTEK LIMITED,HYDERABAB vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KALAVATHI BOLLABOENA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KALAVATHI BOLLABOENA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GACM TECHNOLOGIES LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
SRI RANGARAO NADIPALLY,KARIMNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, KARIMNAGAR, KARIMNAGAR
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
DISTRICT CLUB,MAHABUBNAGAR vs ITO WARD-1 , MAHBUBNAGAR
Shri Manjunatha, G. (Accountant Member)
SHIVAM SMELTERS PRIVATE LIMITED ,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SATYANARAYANAREDDY MODUGU,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
VASHISTI CONSULTANCY AND DEVELOPERS PRIVATE LIMITED,HYDERABAD vs ACIT - CIRCLE 8(1), HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INDIRA LEGISLATORS MUTUALLY AIDED CO OPERATIVE HOUSING SOCIETY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD 5(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
INDIRA LEGISLATORS MUTUALLY AIDED CO OPERATIVE HOUSING SOCIETY LIMITED,HYDERABAD vs THE INCOME TAX OFFICER, WARD 5(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED , SECUNDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
LEELA SURUKANTI,MAHABUBAAD vs ITO., WARD-1 , WARANGAL
Shri Manjunatha, G. (Accountant Member)
BUSHETTY NAGARAJU,BANAGANAPALLI vs INCOME TAX OFFICER, WARD-1, NANDYAL
Shri Manjunatha, G. (Accountant Member)
SRI LAXMINARSIMHA SWAMY TEMPLE,NALGONDA vs INCOME TAX OFFICER, EXEMPTION WARD 1(2), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SRINIVAS REDDY KOMATIREDDY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(2), HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRINIVAS REDDY KOMATIREDDY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(2), HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRINIVAS REDDY KOMATIREDDY,HYDERABAD vs DCIT., CIRCLE-2(2), HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
