ITAT Hyderabad Bench
10,989 judgments
VENKATA SURESH BABU RATIKINDI,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
Shri Manjunatha, G. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
AYYANNA PATRUDU GEDDAM,HYDERABAD vs ITO., WARD-12(5), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
RAMACHANDRA REDDY YAMANAGARI,MAHABOOBNAGAR vs ITO., WARD 1, MAHABOOBNAGAR
Shri Manjunatha, G. (Accountant Member)
SONTI SOFT SOLUTIONS PRIVATE LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MOHANRAO RANGARAO GORANTLA,HYDERABAD vs DCIT CIRCLE-6(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SARFRAZ ALAM TABRAIZ,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
SHAKUNTALA DEVI,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
THIRUMALA EARTH MOVERS,GAJWEL vs DCIT., CIRCLE-9(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
UNNAM MADHURI,ANANTHAPUR vs DCIT, CIRCLE-1, KURNOOL
SHRI K. NARASIMHA CHARY (Judicial Member)
SURESH THOTAKURA,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET
SHRI K. NARASIMHA CHARY (Judicial Member)
MADHUCON GRANITES LIMITED,KHAMMAM vs DCIT., CIRCLE13-(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SALGUTI INDUSTRIES LIMITED,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BENGALURU vs DCIT CIRCLE -5(1),, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
APITCO LIMITED ,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GULAM MAJID,SULTANPURA vs ITO., WARD-12(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SUBBA RAJU KONDRAJU,NELLORE vs DCIT-1 CENTRAL CIRCLE-1(3), HYDERABAD
SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)
TELANGANA STATE HOUSING CORPORATION LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
ADP PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -1 (1), HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KH FACILITY SOLUTIONS INDIA PRIVATE LIMITED ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE--5(1) , HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CIRCLE-3(1), HYDERABAD vs SYNERGIES CASTINGS LIMITED, HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)