ITAT Hyderabad Bench

10,989 judgments

ANISH PUSKUR,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 404/HYD/2024[2016-17]Status: Disposed26/8/2024AY 2016-17

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

AET LABORATORIES PRIVATE LIMITED, MEDAK,MEDAK vs DCIT, CIRCLE-8(1), HYDERABAD, HYDERABAD

ITA 963/HYD/2017[2010-11]Status: Disposed26/8/2024AY 2010-11

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

GAJULA KULASEKHAR,ANANTAPUR vs ITO., WARD-1, ANANTAPUR

ITA 683/HYD/2024[2018-19]Status: Disposed21/8/2024AY 2018-19

Shri Manjunatha, G. (Accountant Member)

NOONE KRISHNAMOORTHY,TIRUPATHI vs ACIT., CIRCLE-1(1), TIRUPATHI

ITA 677/HYD/2024[2017-18]Status: Disposed21/8/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member)

UNNATHI LEISURE VENTURES PVT LTD,HYDERABAD vs DCIT, CIRCLE- 8(1), HYDERABAD

ITA 582/HYD/2024[2018-19]Status: Disposed20/8/2024AY 2018-19

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

TGV PROJECTS AND INVESTMENTS PRIVATE LIMITED,HYDERABAD vs ITO, WARD-2(3), HYDERABAD

ITA 491/HYD/2024[2017-18]Status: Disposed20/8/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

CHANDRA MOHAN REDDY VENNAPUSA,HYDERABAD vs INCOME TAX OFFICER, WARD-1 , SANGAREDDY

ITA 577/HYD/2024[2016-17]Status: Disposed19/8/2024AY 2016-17

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

CHANDRA MOHAN REDDY VENNAPUSA,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY

ITA 576/HYD/2024[2015-16]Status: Disposed19/8/2024AY 2015-16

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

CHANDRA MOHAN REDDY VENNAPUSA,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY

ITA 575/HYD/2024[2014-15]Status: Disposed19/8/2024AY 2014-15

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

KATASANI THIRUPAL REDDY,ANDHRA PRADESH vs INCOME TAX OFFICER, WARD-1, NANDYAL., NANDYAL

ITA 372/HYD/2023[2016-17]Status: Disposed19/8/2024AY 2016-17

SHRI MANJUNATHA G., ACCOUNTANTMEMBER, SHRI K.NARASIMHA CHARY (Judicial Member)

RAJA RAJESHWARA SWAMY RICE MILL,HYDERABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD

ITA 660/HYD/2024[2012-13]Status: Disposed16/8/2024AY 2012-13

SHRI K.NARASIMHA CHARY (Judicial Member)

JKS AGRI MALL ,WARAGAL vs DCIT, CIRCLE-3(1), HYDERABAD

ITA 449/HYD/2024[2017-18]Status: Disposed16/8/2024AY 2017-18

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KUPPAM EDUCATIONAL SOCIETY,KUPPAM vs INCOME TAX OFFICER (EXEMPTIONS), TIRUPATI

ITA 29/HYD/2024[2013-14]Status: Disposed16/8/2024AY 2013-14

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

GD RESEARCH CENTER PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD

ITA 1861/HYD/2017[2013-14]Status: Disposed16/8/2024AY 2013-14

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KANAMARLAPUDI RAJENDRA PRASAD (HUF) ,ONGOLE vs INCOME TAX OFFICER, WARD -1 , ONGOLE

ITA 661/HYD/2024[2014-15]Status: Disposed14/8/2024AY 2014-15

SHRI K.NARASIMHA CHARY (Judicial Member)

VANAJA PAREPALLY,SURYAPET vs INCOME TAX OFFICER, WARD-1 , SURYAPET

ITA 651/HYD/2024[2017-18]Status: Disposed14/8/2024AY 2017-18

SHRI K.NARASIMHA CHARY (Judicial Member)

CENTUARY FIBRE PLATES PRIVATE LIMITED,SECUNDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 555/HYD/2024[2017-18]Status: Disposed14/8/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

MAA HIGHWAYS,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 617/HYD/2023[2016-17]Status: Disposed14/8/2024AY 2016-17

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

RAMICHETTY MUNISHANKAR,TIRUPATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), TIRUPATI

ITA 586/HYD/2023[2017-18]Status: Disposed14/8/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

KRISHNA MURTHY ELLA,HYDERABAD vs DCIT-CIRCLE-1(2), HYDERABAD

ITA 585/HYD/2023[2014-15]Status: Disposed14/8/2024AY 2014-15

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)