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ITAT Hyderabad Bench

10,989 judgments

KARSHAK VIDYA PARISHAD,HYDERABAD vs ADDL.CIT, CENTRAL RANGE-2, HYDERABAD

ITA 189/HYD/2023[2017-18]Status: Disposed23/12/2024AY 2017-18

SHRI LALIET KUMAR, Hon’ble Judicial Member SHRI MANJUNATHA. G. Hon’ble (Accountant Member)

TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs ADDL.CIT, CENTRAL RANGE-2, HYDERABAD

ITA 188/HYD/2023[2017-18]Status: Disposed23/12/2024AY 2017-18

SHRI LALIET KUMAR, Hon’ble Judicial Member SHRI MANJUNATHA. G. Hon’ble (Accountant Member)

AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ADDL.CIT, CENTRAL RANGE-2, HYDERABAD

ITA 187/HYD/2023[2016-17]Status: Disposed23/12/2024AY 2016-17

SHRI LALIET KUMAR, Hon’ble Judicial Member SHRI MANJUNATHA. G. Hon’ble (Accountant Member)

AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ADDL.CIT, CENTRAL RANGE-2, HYDERABAD

ITA 186/HYD/2023[2015-16]Status: Disposed23/12/2024AY 2015-16

SHRI LALIET KUMAR, Hon’ble Judicial Member SHRI MANJUNATHA. G. Hon’ble (Accountant Member)

PREMIER ALLOYS AND CHEMICALS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD

ITA 877/HYD/2024[2018-19]Status: Disposed20/12/2024AY 2018-19

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PRIMARY AGRICULTURAL CREDIT SOCIETY LIMITED CHANDUPATLA,VILLAGE CHANDUPATLA vs ITO., WARD-1, SURYAPET

ITA 836/HYD/2024[2017-18]Status: Disposed20/12/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

DR. REDDY S LABORATORIES LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD

ITA 821/HYD/2024[2008-09]Status: Disposed20/12/2024AY 2008-09

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

DR. REDDY S LABORATORIES LIMITED,HYDERABAD vs DCIT., CIRCLE - 8(1), HYDERABAD

ITA 820/HYD/2024[2007-08]Status: Disposed20/12/2024AY 2007-08

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

NIPRO MEDICAL INDA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD

ITA 531/HYD/2024[AY 2018-19]Status: Disposed20/12/2024

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

BOMBAY DUCK DINING COMPANY PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE 1(1), HYDERABAD

ITA 1076/HYD/2024[2016-17]Status: Disposed20/12/2024AY 2016-17

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ITO (INTERNATIONAL TAXATION)-1, HYDERABAD vs MIKKILINENI NARENDRA KUMAR, SERILINGAMPALLY

ITA 882/HYD/2024[2016-17]Status: Disposed19/12/2024AY 2016-17

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT., CIRCLE-1, NELLORE vs SHANTILAL JAIN, NELLORE

ITA 735/HYD/2024[2017-18]Status: Disposed19/12/2024AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

ARUN KUMAR DHONDI KUBEER,ARMOOR vs ITO., WARD-1, NIZAMABAD

ITA 670/HYD/2024[2013-14]Status: Disposed19/12/2024AY 2013-14

Shri Laliet Kumar, Judicial Member A N D Shri Madhusudan Sawdia (Accountant Member)

ARUN KUMAR DHONDI KUBEER,ARMOOR vs ITO., WARD-1, NIZAMABAD

ITA 669/HYD/2024[2012-13]Status: Disposed19/12/2024AY 2012-13

Shri Laliet Kumar, Judicial Member A N D Shri Madhusudan Sawdia (Accountant Member)

ARUN KUMAR DHONDI KUBEER,ARMOOR vs ITO., WARD-1, NIZAMABAD

ITA 668/HYD/2024[2012-13]Status: Disposed19/12/2024AY 2012-13

Shri Laliet Kumar, Judicial Member A N D Shri Madhusudan Sawdia (Accountant Member)

ARUN KUMAR DHONDI KUBEER,ARMOOR vs ITO., WARD-1, NIZAMABAD

ITA 667/HYD/2024[2011-12]Status: Disposed19/12/2024AY 2011-12

Shri Laliet Kumar, Judicial Member A N D Shri Madhusudan Sawdia (Accountant Member)

DCIT., CENTRAL CIRCLE-1(3), HYDERABAD vs ADVENTURES INTERNATIONAL PVT LTD, HYDERABAD

ITA 489/HYD/2024[2018-19]Status: Disposed19/12/2024AY 2018-19

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)

DCIT., CENTRAL CIRCLE-1(3), HYDERABAD vs ADVENTURES INTERNATIONAL PVT LTD, HYDERABAD

ITA 465/HYD/2024[2017-18]Status: Disposed19/12/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)

VIJENDER MEDAMONI,HYDERABAD vs ACIT, CIRCLE-15(1), HYDERABAD

ITA 38/HYD/2024[2013-14]Status: Disposed19/12/2024AY 2013-14

Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)

LIMAGRAIN INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -5(1), HYDERABAD

ITA 464/HYD/2022[2018-19]Status: Disposed19/12/2024AY 2018-19

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)