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ITAT Hyderabad Bench

10,989 judgments

ANJAIAH MUNIGELA,HYDERABAD vs ITO, WARD-1, NIZAMBAD

ITA 1210/HYD/2024[2012-13]Status: Disposed18/12/2024AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KCVR INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(2), HYDERABAD

ITA 1116/HYD/2024[2020-21]Status: Disposed18/12/2024AY 2020-21

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

TPL-SUCG CONSORTIUM,HYDERABAD vs ITO., CIRCLE-6(1), HYDERABAD

ITA 1110/HYD/2024[2021-22]Status: Disposed18/12/2024AY 2021-22

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

TPL - SUCG CONSORTIUM,HYDERABAD vs ITO., CIRCLE-6(1), HYDERABAD

ITA 1109/HYD/2024[2021-22]Status: Disposed18/12/2024AY 2021-22

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

VENUGOPAL REDDY,HYDERABAD vs ASSISTANT DIRECTOR OF INCOME TAX , INTERNATIONAL TAXATION -2, HYDERABAD

ITA 613/HYD/2023[2021-2022]Status: Disposed18/12/2024AY 2021-2022

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SPECTRA EQUIPMENT PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD 3(1),, HYDERABAD

ITA 500/HYD/2023[Assessment Year 2017-18]Status: Disposed18/12/2024

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT, CIRCLE 2(1), HYDERABAD vs EMAAR HILLS TOWNSHIP PRIVATE LIMITED, HYDERABAD

ITA 428/HYD/2023[2011-12]Status: Disposed18/12/2024AY 2011-12

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

ACIT, CIRCLE-2(1), HYDERABAD vs EMAAR HILLS TOWNSHIP PRIVATE LIMITED, HYDERABAD

ITA 427/HYD/2023[2010-11]Status: Disposed18/12/2024AY 2010-11

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

ACIT,CIRCLE-2(1), HYDERABAD vs EMAAR HILLS TOWNSHIP PRIVATE LIMITED, HYDERABAD

ITA 426/HYD/2023[2009-10]Status: Disposed18/12/2024AY 2009-10

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

ACIT CIRCLE-2(1), HYDERABAD vs EMAAR HILLS TOWNSHIP PRIVATE LIMITED, HYDERABAD

ITA 424/HYD/2023[2007-08]Status: Disposed18/12/2024AY 2007-08

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

EMAAR HILLS TOWNSHIP PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE – 2(1), HYDERABAD

ITA 253/HYD/2023[2011-12]Status: Disposed18/12/2024AY 2011-12

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

EMAAR HILLS TOWNSHIP PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE – 2(1), HYDERABAD

ITA 252/HYD/2023[2010-11]Status: Disposed18/12/2024AY 2010-11

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

EMAAR HILLS TOWNSHIP PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE – 2(1), HYDERABAD

ITA 251/HYD/2023[2009-10]Status: Disposed18/12/2024AY 2009-10

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

EMAAR HILLS TOWNSHIP PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE – 2(1), HYDERABAD

ITA 250/HYD/2023[2006-07]Status: Disposed18/12/2024AY 2006-07

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)

WIIZ REALTORS LLP,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD

ITA 418/HYD/2024[2016-17]Status: Disposed17/12/2024AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MALLESH MANTHRI,HYDERABAD vs ITO., WARD-15(1), HYDERABAD

ITA 362/HYD/2024[2014-15]Status: Disposed17/12/2024AY 2014-15

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SURESH KUMAR REDDY KRISHNAPURAM,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1108/HYD/2024[2022-23]Status: Disposed17/12/2024AY 2022-23

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SRI SURESH KUMAR REDDY KRISHNAPURAM,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1107/HYD/2024[2021-22]Status: Disposed17/12/2024AY 2021-22

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SURESH KUMAR REDDY KRISHNAPURAM,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1106/HYD/2024[2020-21]Status: Disposed17/12/2024AY 2020-21

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SURESH KUMAR REDDY KRISHNAPURAM,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1105/HYD/2024[2019-20]Status: Disposed17/12/2024AY 2019-20

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)