ITAT Hyderabad Bench

10,989 judgments

SKANDHANSHI DEVELOPERS,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1104/HYD/2024[2021-22]Status: Disposed17/12/2024AY 2021-22

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SKANDHASHI DEVELOPERS,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1103/HYD/2024[2020-21]Status: Disposed17/12/2024AY 2020-21

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SKANDA BUILDERS,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1102/HYD/2024[2021]Status: Disposed17/12/2024

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SKANDA INFRA PROJECTS,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1101/HYD/2024[2021-22]Status: Disposed17/12/2024AY 2021-22

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SKANDA INFRA PROJECTS INDIA PRIVATE LIMITED,KURNOOL vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 1100/HYD/2024[2021-22]Status: Disposed17/12/2024AY 2021-22

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

MICROSOFT GLOBAL SERVICES CENTRE (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 16(2), HYDERABAD

ITA 88/HYD/2022[2017-18]Status: Heard17/12/2024AY 2017-18

Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)

SBPL INFRASTRUCTURE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD

ITA 685/HYD/2024[2014-15]Status: Disposed16/12/2024AY 2014-15

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

DCIT, CIRCLE-1(1), HYDERABAD, HYDERABAD vs PRAKASH NIMMAGADDA, HYDERABAD, SECUNDERABAD

ITA 974/HYD/2017[2008-09]Status: Disposed16/12/2024AY 2008-09

Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)

RAMESH VUPPUGALLA,KARIMNAGAR vs INCOME TAX OFFICER WARD-2 , KARIMNAGAR

ITA 129/HYD/2024[2010-11]Status: Disposed13/12/2024AY 2010-11

SHRI MANJUNATHA .G (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)

ARAVIND MAHANKALI,HYDERABAD vs ACIT., CIRCLE-1, KURNOOL

ITA 153/HYD/2024[2015-2016]Status: Disposed12/12/2024AY 2015-2016

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MOHAMMED ZAKARIA SHAIK,KADAPA vs ITO., WARD-1, KADAPA

ITA 1179/HYD/2024[2017-18]Status: Disposed12/12/2024AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

CHILAKALA GOVINDA SEKHAR,MYLAVARAM vs INCOME TAX OFFICER, WARD-1, PRODDUTUR

ITA 1173/HYD/2024[2017-18]Status: Disposed12/12/2024AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

RAMESH KESHWATKAR,HYDERABAD vs INCOME TAX OFFICER, WARD-13(1), HYDERABAD

ITA 1075/HYD/2024[2017-18]Status: Disposed12/12/2024AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

VENKATA GURUNATHA RAO SWAMY,SURYAPET vs ITO., WARD-1 , SURYAPET

ITA 1032/HYD/2024[2017-18]Status: Disposed12/12/2024AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

ACIT CENTRAL CIRCLE-1(2), HYDERABAD vs SATTY AND ASSOCIATES,, HYDERABAD

ITA 236/HYD/2022[2016-17]Status: Disposed12/12/2024AY 2016-17

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

SATTY AND ASSOCIATES,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 163/HYD/2022[2018-19]Status: Disposed12/12/2024AY 2018-19

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

SATTY AND ASSOCIATES ,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-1(2) , HYDERABAD

ITA 162/HYD/2022[2015-16]Status: Disposed12/12/2024AY 2015-16

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

PASUPULETI LAKSHMANA RAO,BHADRACHALAM vs ITO., WARD-1, KOTHAGUDEM

ITA 1198/HYD/2024[2017-2018]Status: Disposed11/12/2024AY 2017-2018

SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)

WISSEN TECHNOLOGY PRIVATE LIMITED,BANGALORE vs DCIT., CIRCLE-17(2), HYDERABAD

ITA 1082/HYD/2024[2018-19]Status: Disposed11/12/2024AY 2018-19

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

A G BIOTECK LABORATORIES ( INDIA) LIMITED,HYDERABAD vs ITO, WARD-1(1), HYDERABAD

ITA 264/HYD/2023[2018-19]Status: Disposed11/12/2024AY 2018-19

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)