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ITAT Hyderabad Bench

10,989 judgments

SEW INFRASTRUCTURE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD

ITA 1713/HYD/2017[2014-15]Status: Disposed11/12/2024AY 2014-15

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SARASWATHI SISHU MANDIR PARICHALANA SAMITI,SAMBALPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD

ITA 953/HYD/2024[2024-25]Status: Disposed10/12/2024AY 2024-25

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SREENIVASULU VEMULA,KADAPA vs INCOME TAX OFFICER, WARD-1, PRODDATUR

ITA 894/HYD/2024[2016-17]Status: Disposed10/12/2024AY 2016-17

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

DURGAMATHA HOUSE BUILDING CONSTRUCTION CO OPERATIVE HOUSING SOCIETY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

ITA 659/HYD/2024[2020-21]Status: Disposed10/12/2024AY 2020-21

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SYED IMRANUDDIN,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(2), HYDERABAD

ITA 434/HYD/2024[2016-17]Status: Disposed10/12/2024AY 2016-17

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SYED IRFANUDDIN,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD

ITA 433/HYD/2024[2016-17]Status: Disposed10/12/2024AY 2016-17

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MIRZA IMRAN BAIG,HYDERABAD vs ITO WARD 13(1), HYDERABAD

ITA 1177/HYD/2024[2012-13]Status: Disposed10/12/2024AY 2012-13

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

NAGOLU NARASIMHULU,CHENNARAJU PODU vs INCOME-TAX OFFICER, WARD (1), KADAPA

ITA 1040/HYD/2024[AY 2017-18]Status: Disposed10/12/2024

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

NAGOLU NARASIMHULU,CHENNARAJUPODU vs INCOME-TAX OFFICER, WARD (1), KADAPA

ITA 1039/HYD/2024[AY 2017-18]Status: Disposed10/12/2024

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

NAGOLU NARASIMHULU,CHENNARAJUPODU vs INCOME-TAX OFFICER, WARD-1, KADAPA

ITA 1038/HYD/2024[AY 2017-18]Status: Disposed10/12/2024

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

GOPAL RAYAPANENI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 1034/HYD/2024[2013-14]Status: Disposed10/12/2024AY 2013-14

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT, CENTRAL CIRCLE-3(1), HYDERABAD vs VAMSI MOHAN VALLABHANENI, VIJAYAWADA

ITA 324/HYD/2023[2010-11]Status: Disposed10/12/2024AY 2010-11

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ALLCARGO GATI LIMITED(FORMALLY KNOWN AS GATI LIMITED),HYDERABAD vs ITO, WARD-2(2), HYD, HYDERABAD

ITA 190/HYD/2016[2010-11]Status: Disposed10/12/2024AY 2010-11

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ALLCARGO GATI LIMITED(FORMALLY KNOWN AS GATI LIMITED),HYDERABAD vs ACIT,CIRCLE-2(2) HYDERABAD, HYDERABAD

ITA 1721/HYD/2016[2012-13]Status: Disposed10/12/2024AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

BHOOPALREDDY YALALA,SERILINGAMPALLY vs ITO., WARD-8(1), HYDERABAD

ITA 915/HYD/2024[2017-18]Status: Heard9/12/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)

PCH LIFE STYLE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD

ITA 752/HYD/2024[2011-12]Status: Heard9/12/2024AY 2011-12

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)

ELITE INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD

ITA 722/HYD/2024[2012-13]Status: Disposed9/12/2024AY 2012-13

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)

ELITE INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD

ITA 721/HYD/2024[2015-16]Status: Disposed9/12/2024AY 2015-16

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)

ELITE INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD

ITA 720/HYD/2024[2014-15]Status: Disposed9/12/2024AY 2014-15

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)

ELITE INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD

ITA 719/HYD/2024[2014-15]Status: Disposed9/12/2024AY 2014-15

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)