ITAT Hyderabad Bench
10,989 judgments
ELITE INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
ELITE INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
ELITE INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SURINEENI SUBRAMANYAM NAIDU,CHITTOOR vs ASST. COMMISSIONER OF INCOME TAX , CIRCLE 1(1),, TIRUPATI
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MURALI NUKALA,HYDERABAD vs ACIT., CIRCLE 3(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
INDUR DEVELOPERS AND AGENCIES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1, NIZAMABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
VEDRE PRANATHIE,HYDERABAD vs INCOME TAX OFFICER, WARD- 4(4), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GRAYLINES ENGINEERS AND CONTRACTORS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS ,WARD-2(2), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-3(2), HYDERABAD vs YKH BUILDERS PRIVATE LIMITED, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SATISH BANDAPELLY,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
SATISH BANDAPELLY,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
BABA AKHILA SAI JYOTHI INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
BHARGAVI MARKETERS,HYDERABAD vs ITO., WARD 6(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ADALA BHANU REKHA,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
M G B MOTOR AND AUTO AGENCIES PRIVATE LIMITED,KURNOOL vs DCIT., CIRCLE-1, KURNOOL
SHRI MANJUNATHA .G (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
NARASIMHA REDDY CHIMMULA,GUMMADIDALA VILLAGE vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
NARASIMHA REDDY CHIMMULA,GUMMADIDALA VILLAGE vs ACIT, CENTRAL CIRCLE - 2(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SURKUNTI NARAYANA REDDY,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
SATISH BANDAPELLY,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
SATISH BANDAPELLY,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
