ITAT Hyderabad Bench
10,989 judgments
GP SPIRA DUCT PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
DEVI AGRO INDUSTRIES,HYDERABAD vs INCOME TAX OFFICER, WARD-1, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
DEVI AGRO INDUSTRIES,HYDERABAD vs INCOME TAX OFFICER, WARD-2, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
DEVIDAS SURYAWANSHI,HYDERABAD vs ITO., WARD-8(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAM GOPAL VARMA PENUMATSA,HYDERABAD vs ITO, WARD- 14(1), HYDERABAD
SHRI MANJUNATHA .G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
SAKET ENGINEERS PRIVATE LIMITED,SECUNDERABAD vs ACIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAKET ENGINEERS PRIVATE LIMITED,SECUNDERABAD vs ACIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, EXEMPTION WARD, TIRUPATI vs SRI VANI EDUCATIONAL SOCIETY, ANANTAPUR
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
MOHAN BAIRAGANI ,HYDERABAD vs INCOME TAX OFFICER, WARD 13(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRAMOD JAIN,PAN MANDI vs ITO., WARD-7(2), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD-1, CHITTOOR vs G VIJAYASIMHA REDDY, BENGALURU
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD-1, CHITTOOR vs G VIJAYASIMHA REDDY, BENGALURU
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ABBAS ALI AKHIL,USA vs ACIT-INT-TAX-1,, HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)
ABBAS ALI AKHIL,USA vs ACIT-INT-TAX-1, HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)
MIR IBRAHIM ALI,USA vs ACIT, INT-TAX-1, HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)
GANGAMAGROTECH,HINDUPUR vs INCOME TAX OFFICER, WARD-1, HINDUPUR
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GANGAMAGROTECH,HINDUPUR vs INCOME TAX OFFICER, WARD-1, HINDUPUR
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GANGAMAGROTECH,HINDUPUR vs INCOME TAX OFFICER, WARD-1, HINDUPUR
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)