ITAT Hyderabad Bench
10,989 judgments
WARANGAL URBAN CO-OPERATIVE BANK LIMITED,HYDERABAD vs ACIT., CIRCLE-1, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MIR IBRAHIM ALI,USA vs ACIT, INT-TAX-1, HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON’BLE (Accountant Member)
ACIT., CIRCLE-2(1), HYDERABAD vs HSBC ELECTRONIC DATA PROCESSING CENTRE PRIVATE LIMITED, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
HSBC ELECTRONIC DATA PROCESSING INDIA PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RESHMA,NALGONDA vs ITO., WARD-1, NALGONDA
SHRI MANJUNATHA .G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
KESHAVA REDDY NAGIREDDY,HYDERABAD vs DY COMMISSIONER OF INCOME TAX, CIRCLE (1), KURNOOL
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
KESHAVA REDDY NAGIREDDY,HYDERABAD vs DY COMMISSIONER OF INCOME TAX, CIRCLE (1), KURNOOL
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
NUEVOSOL ENERGY PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE-16(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
LANCO SOLAR (GUJARAT) PRIVATE LIMITED ,HYDERABAD vs ITO., WARD-16(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
LANCO SOLAR (GUJARAT) PRIVATE LIMITED ,HYDERABAD vs ITO., WARD-16(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
PRATHIMA INFRASTRUCTURE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(4), HYDERABAD
SHRI MANJUNATHA G. HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
NARAYANDAS KISHANDAS L/R SUNIL NARANG,SECUNDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
AUROBINDO PHARMA LIMITED (AURONEXT PHARMA PRIVATE LIMITED SINCE AMALGAMATED WITH AUROBINDO PHARMA LIMITED),HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT., CENTRAL CIRCLE, TIRUPATI vs BI MINING PRIVATE LIMITED, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
API CHEM LABORATORIES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN LIFE SCIENCES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN LIFE SCIENCES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN ORGANICS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN ORGANICS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN ORGANICS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)