ITAT Hyderabad Bench
10,989 judgments
MAITHRI LABORATORIES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MAITHRI LABORATORIES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN PHARMACHEM PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN PHARMACHEM PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN PHARMACHEM PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN LABORATORIES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN LABORATORIES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
MSN LABORATORIES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
ST. JUDE MEDICAL INDIA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE- 3(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
LAKSHMI DEEPTHI BOODLA,KHAMMAM vs ITO, WARD-1, KHAMMAM
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
LAKSHMI DEEPTHI BOODLA,KHAMMAM vs ITO., WARD-1, KHAMMAM
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
BENU NETWORKS PACKET SWITCH PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -1 (2), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(4), HYDERABAD vs SV MULTI LOGITECH PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
CHANDRA MOHAN REDDY VENNAPUSA,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
SHRI MANJUNATHA .G, ACCOUNTNT MEMBER, SHRI K. NARASIMHA CHARY (Judicial Member)
SEVEN HILLS EDUCATIONAL SOCIETY,HYDERABAD vs ITO., (EXEMPTIONS) - WARD-1(4), HYDERABAD
SHRI MANJUNATHA .G, HON’BLE ACCOUNTNT MEMBER, SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member)
AR ASSOCIATES,HYDERABAD vs ITO., CIRCLE-6(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
AR ASSOCIATES,HYDERABAD vs ITO., CIRCLE-6(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
AR ASSOCIATES,HYDERABAD vs ITO., CIRCLE-6(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
B.R.K. SPIRITS,HYDERABAD vs DCIT., CIRCLE - 6(1), HYDERABAD.
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
GAJANAND AGARWAL,HYDERABAD vs ITO., WARD-11(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
