ITAT Hyderabad Bench
10,989 judgments
PRIYANKA BAHETI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
GEMINI EDIBLES AND FATS INDIA LIMITED,HYDERABAD vs DCIT., CIRCEL-2(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SAUT AL QURAN CHARITABLE TRUST,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
SHRI MANJUNATHA G. HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY HON’BLE (Judicial Member)
HARISH VANAM,WARANGAL vs ITO., WARD-3, WARANGAL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BHAGWANRAM CHIMNARAMJI PRAJAPAT ,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
DHADUVAI PRAKASH RAO (HUF),HYDERABAD vs ITO WARD-5(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member)
VIJAYAM EDUCATIONAL CULTURAL SOCIAL VOLUNTARY SERVICE ORGANISATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI MANJUNATHA G. HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY HON’BLE (Judicial Member)
ASHOK KUMAR KOLLA,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
RAMESHBABU REDDY NALLAREDDY,HYDERABAD vs ACIT, CIRCLE-14(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
TPL- SUCG CONSORTIUM ,HYDERABAD vs INCOME TAX OFFICER, CIRCLE 6(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
KARSHAK VIDYA PARISHAD,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
KARSHAK VIDYA PARISHAD,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs LANCO AMARKANTAK POWER LIMITED, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT,CENTRAL CIRCLE-2(4), HYDERABAD vs INCREDIBLE INDIA PROJECTS PRIVATE LIMITED, SECUNDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
KASTURI PHANEENDRA RAO (HUF),KURNOOL vs ACIT CENTRAL CIRCLE-1, KURNOOL
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAMA PRABHAKAR REDDY,HYDERABAD vs ITO, WARD-1, NALGONDA
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
