ITAT Hyderabad Bench
10,989 judgments
SAMA PRABHAKAR REDDY,HYDERABAD vs ITO, WARD-1, NALGONDA
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SAMA PRABHAKAR REDDY,HYDERABAD vs ITO, WARD-1, NALGONDA
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SAMA PRABHAKAR REDDY,HYDERABAD vs ITO, WARD-1, NALGONDA
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SAMA PRABHAKAR REDDY ,NALGONDA vs ITO., WARD-1 , NALGONDA
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SREENIVASULU BALISETTY,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
J 979 KUNKALAMARRU PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,PRAKASAM vs ITO., WARD-1, CHIRALA
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
J 979 KUNKALAMARRU PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,PRAKASAM vs ITO., WARD-1, CHIRALA
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
INCOME TAX OFFICER, WARD-2, NIZAMABAD vs TRINETHRA RICE INDUSTRIES, NIZAMABAD
Shri Laliet Kumar, Judicial Member, Shri Manjunatha, G. (Accountant Member)
SALGUTI INDUSTRIES LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DUSHYANTH REDDY JANAMPALLY,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DUSHYANTH REDDY JANAMPALLY,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DUSHYANTH REDDY JANAMPALLY,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KEDIA OVERSEAS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs TRIDENT POWER PRIVATE LTD, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1-(1), HYDERABAD vs ANAND'S GOLD PRIVATE LIMITED, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
DCIT., CIRCLE-1(1), HYDERABAD vs CHNNAMANENI INFRA PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KHAMMAM FINANCE CORPORATION,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KHAMMAM
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
SRI CITY PRIVATE LIMITED,CHENNAI vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
PANKAJ GARG,HYDERABAD vs DCIT-I, INTERNATIONAL TAXTATION, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
NALLA PAVANA,WARANGAL vs ITO., WARD-2 , WARANGAL
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)