ITAT Hyderabad Bench

10,989 judgments

PATNA BAKHTIYARPUR TOLLWAY LIMITED,HYDERABAD vs ACIT., CIRCLE-16(2), HYDERABAD

ITA 182/HYD/2024[2017-18]Status: Disposed31/12/2024AY 2017-18

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)

KUNA SHRAVAN KUMAR GOUD,HYDERABAD vs ITO., WARD-10(1), HYDERABAD

ITA 1158/HYD/2024[2014-15]Status: Disposed31/12/2024AY 2014-15

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

CITRUS ALPHA MARINE LLP,NELLORE vs ITO., WARD NO-1, NELLORE

ITA 928/HYD/2024[2018-19]Status: Disposed30/12/2024AY 2018-19

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

RISHI KHARE,HYDERABAD vs ITO., WARD-12(6), HYDERABAD

ITA 827/HYD/2024[2020-21]Status: Disposed30/12/2024AY 2020-21

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

KRISHNA REDDY NALABOLU,KODAD vs ITO., WARD-1, SURYAPET

ITA 607/HYD/2024[2017-18]Status: Disposed30/12/2024AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

ELUMALAI SUMATHI,BAPATLA vs INCOME TAX OFFICER, WARD-1, ONGOLE

ITA 1165/HYD/2024[2016-17]Status: Disposed30/12/2024AY 2016-17

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

BURADAGUNTA RAJINI,HYDERABAD vs ITO, WARD-10(1), HYDERABAD

ITA 1147/HYD/2024[2014-15]Status: Disposed30/12/2024AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

BURADAGUNTA RAJINI,HYDERABAD vs ITO, WARD-10(1), HYDERABAD

ITA 1146/HYD/2024[2014-15]Status: Disposed30/12/2024AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

BURADAGUNTA RAJINI,HYDERABAD vs ITO., WARD-10(1), HYDERABAD

ITA 1145/HYD/2024[2014-15]Status: Disposed30/12/2024AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

LOVEEN BABU VUPPALA,SECUNDERABAD vs ITO., WARD-9(1), HYDERABAD

ITA 1121/HYD/2024[2021-22]Status: Disposed30/12/2024AY 2021-22

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SEEMA JAIN,HYDERABAD vs ITO., WARD-8(1), HYDERABAD

ITA 1112/HYD/2024[2017-18]Status: Disposed30/12/2024AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

R. NEELIMA REDDY,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 540/HYD/2023[2015-16]Status: Disposed30/12/2024AY 2015-16

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MASINENI HOTELS PRIVATE LIMITED,ANANTAPUR vs ACIT, CIRCLE-1, ANANTAPUR

ITA 346/HYD/2023[2016-17]Status: Disposed30/12/2024AY 2016-17

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

UBER INDIA SYSTEMS PRIVATE LIMITED (AS SUCCESSOR TO UBER INDIA RESEARCH AND DEVELOPMENT PRIVATE LIMITED),HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD

ITA 581/HYD/2022[2018-19]Status: Disposed30/12/2024AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ZUARI CEMENT LIMITED,KADAPA vs DCIT CIRCLE -1, NELLORE

ITA 502/HYD/2022[2018-19]Status: Disposed30/12/2024AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

JATAN RAJ JAIN,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD

ITA 1715/HYD/2019[2013-14]Status: Disposed30/12/2024AY 2013-14

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SINGANAMALA RAMESH BABU,CHENNAI vs ACIT CENTRAL CIRCLE, TIRUPATI

ITA 231/HYD/2022[2015-16]Status: Disposed26/12/2024AY 2015-16

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SUDHAKAR REDDY RONDLA,TRINIDAD AND TOBAGO vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 2, HYDERABAD

ITA 211/HYD/2024[2017-18]Status: Disposed23/12/2024AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PREETI KOTHA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, INT. TAXN. - 1, HYDERABAD

ITA 199/HYD/2024[2017-18]Status: Disposed23/12/2024AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

NIPUN KOTHA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, INT. TAXN. - 1, HYDERABAD

ITA 198/HYD/2024[2017-18]Status: Disposed23/12/2024AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)