ITAT Hyderabad Bench
10,989 judgments
VISWANADH KANDULA,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
UPAKAR INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs ACIT, CENT CIR-2(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
UPAKAR INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs ACIT, CENT CIR-2(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
UPAKAR INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs ACIT, CENT CIR-2(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
UPAKAR INFRA PROJECTS PRIVATE LIMITED,HYDERABAD vs ACIT, CENT CIR-2(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(4), HYDERABAD vs VASUDEVA REALTORS PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
CYIENT LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
SRINIVAS AREDDY LAKKIREDDY,WARANGAL vs ITO., WARD-1, WARANGAL
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
M/S. PRESTIGE AVENUES LIMITED, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-VII, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PADMA RAO THIGULLA,HYDERABAD vs ITO., WARD 10(4), IT TOWERS, HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
XILINX INDIA TECHNOLOGY SERVICES PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE-8(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
NETENRICH TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE - 5(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ACEME ENGINEERS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD 1(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VITP PRIVATE LIMITED (IN THE CASE OF FLAGSHIP DEVELOPERS PRIVATE LIMITED),HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
GRENE ROBOTICS INDIA PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
CELESTIAL AVENUES PVT LTD REP. BY CSK PROPERTIES PVT LTD ON MERGER-PAN-AADCC3990R,HYDERABAD. vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE -1(2), HYDERABAD.
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
MOHD VIZZARATH ALI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
NARSINGA RAO ALETI,NALGONDA vs ITO., WARD-1, SURYAPET
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
EXPONENTIAL TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs ITO., WARD -17(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PALACHARLA PADMAVATHI,HYDERABAD vs ITO., WARD-6(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)