ITAT Hyderabad Bench
10,989 judgments
GANGADHAR AGARWAL,HYDERABAD vs ITO., WARD-1, NIZAMABAD
NARENDER GOUD TIGULLA,HYDERABAD vs ITO., WARD-9(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
MEENA JEWELLERS EXTENSION PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
MEENA JEWELLERS EXTENSION PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
MEENA JEWELLERS EXTENSION PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-16(2),, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
MEENA JEWELLERS EXTENSION PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-16(2) , HYDERABD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
GEETHIKA ENTERPRISES,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
GEETHIKA ENTERPRISES,HYDERABAD vs INCOME TAX OFFICER, WARD 11(4), HYDERABAD, HYDERABAD
PRADYUMNA AGROS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRIYANKA MANDADI,HYDERABAD. vs INCOME TAX OFFICE, WARD-9(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
CHITTURI RAJAGOPAL CHOUDARY ,PANDURANGAPURAM vs ITO., WARD-16(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD 11(1), HYDERABAD vs ABHI CONSTRUCTIONS, HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
LANCO RITHWIK JOINT VENTURE,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
ACIT., CENTRAL CIRCLE 2(2), HYDERABAD vs SPECTRA INDIA ECO PROJECTS PRIVATE LIMITED, HYDERABAD
Shri Laliet Kumar, Judicial Member, Shri Madhusudan Sawdia (Accountant Member)
MANJU DUDALA,HYDERABAD. vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD.
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GOPIDONA CHAKRAPANI,BANGALORE vs ITO., WARD-1, CHITTOOR
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT, CIRCLE-2(1), HYDERABAD vs HINDUJA NATIONAL POWER CORPORATION LIMITED, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
PEDDI LALITHA,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHRI GAYATRI CONSTRUCTIONS,NELLORE vs DCIT., CIRCLE-1, NELLORE
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MADURAI TUTICORIN EXPRESSWAYS LIMITED,HYDERABAD vs ACIT., CIRCLE - 5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
