ITAT Hyderabad Bench
10,989 judgments
RAM GOPAL VARMA PENUMATSA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ACIT., CIRCLE 3(1), HYDERABAD vs SANDOR MEDICAIDS PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAJA GIRIDHAR KUMAR NIMMAGADDA,HYDERABAD vs ACIT., CIRCLE 3(2), HYDERABAD
ALTIUX INNOVATIONS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE- 1(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ALTIUX INNOVATIONS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ALTIUX INNOVATIONS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1 (1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(1), HYDERABAD vs KOYA AND COMPANY CONSTRUCTION LIMITED , HYDERABAD
DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(1), HYDERABAD vs KOYA AND COMPANY CONSTRUCTION LIMITED, HYDERABAD
DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(1), HYDERABAD vs KOYA AND COMPANY CONSTRUCTION LIMITED, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHREEJI FOODS PRIVATE LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SANJAY KUMAR AGARWAL,HYDERABAD vs ACIT., CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KUMAR SANJAY,HYDERABAD vs ITO., WARD-11(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRINIVASA RAO BATHINI,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SRINIVASA RAO BATHINI,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SREE SHIRDI SAI RAM SAMSTHANAM,HYDERABAD vs ITO, EXEMPTIONS, WARD-1(4), HYDERABAD
SHRI MANJUNATHA. G. Hon'ble Accountant Member SHRI K. NARASIMHA CHARY, Hon'ble (Judicial Member)
MADHUSUDHAN JAJU,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(2), HYDERABAD vs M/S. PAVANI STRUCTURALS PVT. LTD, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs PAVANI STRUCTURALS PRIVATE LIMITED , HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs PAVANI STRUCTURALS PRIVATE LIMITED , HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CIRCLE 8(1), HYDERABAD vs V DREAM TECHNOLOGY & COMMUNICATION PRIVATE LIMITED, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
