ITAT Hyderabad Bench
10,989 judgments
NAVEENA SAMSKARIKA KALA KENDRAM,HYDERABAD vs ITO, EXEMPTION, WARD1(2), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
AMARDEEP LAKHTAKIA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
Shri Manjunatha G (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
SEW KRISHNAGAR BAHARAMPORE HIGHWAYS LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
QUARK ENTERPRISES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD 16(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI G. MANJUNATHA (Accountant Member)
SATEESH THOTA,HYDERABAD vs INCOME TAX OFFICER,WARD-9(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
DCIT, CIRCLE -8 (1), HYDERABAD vs ENERSYS INDIA BATTERIES PRIVATE LIMITED, HYDERABAD
Shri Manjunatha G (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
KH FACILITY SOLUTIONS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RE SUSTAINABILITY LIMITED (FORMERLY KNOWN AS RAMKY ENVIRO ENGINEERS LIMITED),HYDERABAD vs ACIT CENTRAL CIRCLE-1(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
SRI GANAPATHI AGRO INDUSTRIES ,NIZAMABAD vs INCOME TAX OFFICER ,WARD -1,NIZAMABAD, NIZAMABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
VSOFT TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
VSOFT TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
SATYAM COMPUTER SERVICES LIMITED,HYDERABAD vs ASST. DIT (INTERNATIONAL TAXATION )-II, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
CHETNA ORGANIC FARMERS ASSOCIATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
UMA KUNAREDDY,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI G. MANJUNATHA (Accountant Member)
VIBBY GOTTEMUKKALA,HYDERABAD vs ADIT(INT TAXN)-1, HYDERABAD
SHRI G. MANJUNATHA (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
VIJAYA KUMAR REDDY CHALLA,HYDERABAD vs DCIT., CENTRAL CIRCLE 3(4), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VARSHA VISWANATH PROPERTIES PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-8(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE EDUCATION RENAISSANCE TRUST,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(4), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
