ITAT Hyderabad Bench
10,989 judgments
B vs R SSG ROAD PROJECTS PRIVATE LIMITED,HYDERABADVS.DCIT., CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VENKATESHAM AVULA,HYDERABAD vs ITO., WARD-11(1), HYDERABAD
SRI SAI KRISHNA RICE INDUSTRY,KHAMMAM vs ITO., WARD-1, KHAMMAM
SHRI MANJUNATHA. G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
EXCELRA KNOWLEDGE SOLUTIONS PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
VALUE LABS LLP,HYDERABAD vs ACIT CIRCLE-8(1), HYDERABAD
SHRI MANJUNATHA. G (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
SANGHI INDUSTRIES LIMITED,HYDERABAD vs DCIT, CIRCLE -3 (1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ITO, WARD-16(1),, HYDERABAD vs M/S LANCO HILLS TECHNOLOGY PARK (P) LIMITED,, HYDERABAD
SHRI MANJUNATHA. G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
ACIT., CENTRAL CIRCLE-2(2), HYDERABAD vs SPECTRA INDIA ECO PROJECTS PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GURUJALA BABU RAO,HYDERABAD vs ITO, WARD-11(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SAROJA GOURU,MIRYALAGUDA, NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SANTOSH REDDYSHEETYWAR,ADILABAD vs ITO., WARD-(1), NIRMAL
SHRI MANJUNATHA. G (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
DHANUSH FOUNDATION,HYDERABAD vs ITO(EXEMPTIONS), WARD-1(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
DHANUSH FOUNDATION,HYDERABAD vs ITO(EXEMPTIONS), WARD-1(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
RAM MOHAN RAO DARUMAGARI ,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
LATE VANAJA DARUMAGARI L/R RAM MOHAN RAO DARUMAGARI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
VSOFT TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(2), HYDERABAD
SHRI MANJUNATHA. G (Accountant Member), SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 636/Hyd/2018 (निर्धारण वर्ष / Assessment Year: 2012-13) M/s. VSoft Technologies Private Limited, Hyderabad. [PAN : AABCV8868P] अपीलार्थी / Appellant Vs. Deputy Commissioner of Income Tax, Circle-17(2), Hyderabad. प्रत्यर्थी / Respondent निर्धारिती द्वारा/Assessee by: Shri A. Srinivas, AR राजस्व द्वारा/Revenue by: Dr. Sachin Kumar, Sr. AR सुनवाई की तारीख/Date of hearing: 22/01/2025 घोषणा की तार
LYCOS INTERNET LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(1), HYDERABAD
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1),, HYDERABAD vs LYCOS INTERNET LIMITED,, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
NAVEENA SAMSARIKA KALA KENDRAM,HYDERABAD vs ITO, EXEMPTION WARD1 (2), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
NAVEENA SAMSKARIKA KALA KENDRAM,HYDERABAD vs ITO, EXEMPTION WARD-1(2), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)