ITAT Hyderabad Bench

10,989 judgments

UNION BANK OF INDIA (ERSTWHILE- ANDHRA BANK),MUMBAI vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD

ITA 364/HYD/2018[2013-14]Status: Disposed24/1/2025AY 2013-14

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD vs ANDHRA BANK , HYDERABAD

ITA 351/HYD/2018[2014-15]Status: Disposed24/1/2025AY 2014-15

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD vs ANDHRA BANK , HYDERABAD

ITA 350/HYD/2018[2013-14]Status: Disposed24/1/2025AY 2013-14

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

KOLORS HEALTHCARE LLP,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 941/HYD/2024[2019-20]Status: Disposed23/1/2025AY 2019-20

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SHRI LALIET KUMAR, JUDICIAL MEMBER AND\nSHRI MADHUSUDAN SAWDIA (Accountant Member)

KOLORS HEALTHCARE LLP,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD

ITA 937/HYD/2024[2015-16]Status: Disposed23/1/2025AY 2015-16

KOLORS HEALTHCARE INDIA PRIVATE LIMITED,,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 935/HYD/2024[2018-19]Status: Disposed23/1/2025AY 2018-19

SHRI LALIET KUMAR, JUDICIAL MEMBER AND\nSHRI MADHUSUDAN SAWDIA (Accountant Member)

KOLORS HEALTHCARE INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 934/HYD/2024[2017-18]Status: Disposed23/1/2025AY 2017-18

SHRI LALIET KUMAR, JUDICIAL MEMBER AND\nSHRI MADHUSUDAN SAWDIA (Accountant Member)

KOLORS HEALTHCARE INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 933/HYD/2024[2016-17]Status: Disposed23/1/2025AY 2016-17

SHRI LALIET KUMAR, JUDICIAL MEMBER AND\nSHRI MADHUSUDAN SAWDIA (Accountant Member)

KOLORS HEALTHCARE INDIA PRIVATE LIMITED.,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 932/HYD/2024[2015-16]Status: Disposed23/1/2025AY 2015-16

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KOLORS HEALTHCARE INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 931/HYD/2024[2014-15]Status: Disposed23/1/2025AY 2014-15

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KOLORS HEALTHCARE INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDREABAD

ITA 930/HYD/2024[2013-14]Status: Disposed23/1/2025AY 2013-14

BANGAR RAJU PENMETSA,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(4), HYDERABAD

ITA 896/HYD/2024[2019-20]Status: Disposed23/1/2025AY 2019-20

SHRI MANJUNATHA. G (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)

VISHNUCHARAN SUNKU,HYDERABAD. vs ITO., WARD- 4(3), HYDERABAD

ITA 871/HYD/2024[2012-13]Status: Disposed23/1/2025AY 2012-13

SHRI MANJUNATHA. G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)

DECCAN CHRONICLE HOLDINGS LIMITED,HYDERABAD vs ACIT., CIRCLE-5(1), HYDERABAD

ITA 186/HYD/2024[2016-17]Status: Disposed23/1/2025AY 2016-17

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

BADAR FATIMA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 1394/HYD/2024[2017-18]Status: Disposed23/1/2025AY 2017-18

SHRI MANJUNATHA. G (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)

SURYAKANTH REDDYSHEETYWAR,ADILABAD vs ITO., WARD-1, NIRMAL

ITA 1255/HYD/2024[2022-23]Status: Disposed23/1/2025AY 2022-23

ABHISHEK AGARWAL,HYDERABAD vs ITO., WARD-12(1), HYDERABAD

ITA 1249/HYD/2024[2017-18]Status: Disposed23/1/2025AY 2017-18

SHRI G. MANJUNATHA, HON'BLE ACCOUNT MEMBER, SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member)