ITAT Hyderabad Bench
10,989 judgments
KRISHNA KISHORE KUCHIPUDI, HYDERABAD. vs ITO., WARD -2(1), HYDERABAD.
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SRINIVAS GOURISHETTY,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
SKILL PROMOTERS HOLDING AND LEASING PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
INVESCO(INDIA) PRIVATE LIMITED,HYDERABAD vs ITO WARD-12(1), HYDERABAD
JUSTICE(Retd.) C.V.BHADANG, Hon'ble PRESIDENT, SHRI MAHAVIR SINGH, Hon'ble (Vice President), SHRI G.MANJUNATHA, Hon'ble (Accountant Member)
ADAMA INDIA PRIVATE LIMITED ,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
JUSTICE(Retd.) C.V.BHADANG, Hon'ble PRESIDENT, SHRI MAHAVIR SINGH, Hon'ble (Vice President), SHRI G.MANJUNATHA, Hon'ble (Accountant Member)
SATYA NARAYANA KODURI,KARIMNAGAR vs ITO., WARD-2, KARIMNAGAR
SHRI VIJAY PAL RAO (Vice President), SHRI G. MANJUNATHA (Accountant Member)
M/S N.A.M. EXPRESSWAY LIMITED,DELHI vs ACIT., CIRCLE-5(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SUDHA MURTHY BOYINA,HYDERABAD vs ITO., WARD-12(6), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
SHYAM SUNDER RAVINUTHALA,HYDERABAD vs ITO., WARD-10(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
BAL REDDY KANDUNURI,ADILABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
SHRI G. MANJUNATHA (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
BAL REDDY KANDUNURI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
TARUN KUMAR GOYAL (HUF) ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
SHRI MANJUNATHA. G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD vs ALIF RESOURCES AND INFRASTRUCTURE PRIVATE LIMITED , HYDERABAD
TARUN KUMAR GOYAL (HUF),HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
SHRI MANJUNATHA. G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
JONNAKUNTA MANIKANTA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
MADHU SUDHAN REDDY BIDDAL,HYDERABAD vs INCOME TAX OFFIER, WARD-9(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INTEGRATED GAS CONTROLS TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
ANDHRA PRADESH STATE FINANCIAL CORPORATION,HYDERABAD vs DCIT., CIRCLE1(1), HYDERABAD
CAMBRIDGE TECHNOLOGY ENTERPRISES LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(2), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
UNION BANK OF INDIA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
