ITAT Hyderabad Bench
10,989 judgments
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ACIT CENTRAL CIRCLE-2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED , HYDERABAD
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-14(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
MADHUCON PROJECTS LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
MADHUCON PROJECTS LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
REKHA SINGH,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DURGA PRASADA RAO VATTEM,HYDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SYED ZUBAIR PASHA,TANDUR vs ITO., WARD-1 , VIKARABAD
Shri Lalit Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SANKARLAL NAIK KARAMSI,HYDERABAD vs ITO., WARD-8(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
JAMIA ABU UBAIDA EDUCATIONAL AND WELFARE SOCIETY,ATMAKUR vs CIT (EXEMPTION), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JAMIA ABU UBAIDA EDUCATIONAL AND WELFARE SOCIETY,ATMAKUR vs CIT (EXEMPTION), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
WISDOM WINGS CHARITABLE TRUST,ATMAKUR vs CIT (EXEMPTION), HYDERABAD
WISDOM WINGS CHARITABLE TRUST,ATMAKUR vs CIT (EXEMPTION), HYDERABAD
PRAGATHI POLYPLAST INDIA PVT LTD,MEDAK vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
PPS MOTORS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PUDAMI INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
CYIENT LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
