SATEESH THOTA,HYDERABAD vs. INCOME TAX OFFICER,WARD-9(4), HYDERABAD
आयकर अपीलीय अधिकरण, हैदराबाद पीठ
IN THE INCOME TAX APPELLATE TRIBUNAL
Hyderabad ‘B’ Bench, Hyderabad
Before Shri Laliet Kumar, Judicial Member and Shri Manjunatha G., Accountant Member
आ.अपी.सं /ITA No.140/Hyd/2021,
(निर्धारण वर्ा/Assessment Year: 2016-17)
Sri Ganapathi Agro
Industries
Nizamabad
[PAN : ACFFS5514E]
Vs. Income Tax Officer
Ward-1
Nizamabad
(Appellant)
(Respondent)
निर्धाररती द्वधरध/Assessee by: Shri M.V.Joshi,AR
रधजस् व द्वधरध/Revenue by: Dr. Sachin Kumar,DR
आ.अपी.सं /ITA No.589/Hyd/2023
(निर्धारण वर्ा/Assessment Year: 2015-16)
Sateesh Thota
Hyderabad
[PAN : AGAPT4197K]
Vs. Income Tax Officer
Ward-9(4)
Hyderabad
(Appellant)
(Respondent)
निर्धाररती द्वधरध/Assessee by: Ms.S.Lakshmi, AR
(through hybrid mode)
रधजस् व द्वधरध/Revenue by: Dr. Sachin Kumar,DR
आ.अपी.सं /ITA-TP No.15/Hyd/2022
(निर्धारण वर्ा/Assessment Year: 2017-18)
Re sustainability Limited
(formerly known as Ramky
Enviro Engineers Limited)
Hyderabad
[PAN : AAACR9626A]
Vs. ACIT
Central Circle-1(4)
Hyderabad
(Appellant)
(Respondent)
निर्धाररती द्वधरध/Assessee by: Shri Manju Prasad, Ld.AR
रधजस् व द्वधरध/Revenue by: Shri M.Narmada, CIT-DR
Sri Ganapathi Agro Industries and Others
आ.अपी.सं /ITA No.637 & 638/Hyd/2018
(निर्धारण वर्ा/Assessment Year: 2013-14 and 2014-15)
VSoft Technologies Private
Limited
Hyderabad
[PAN : AABCV8868P]
Deputy Commissioner of Income Tax
Circle-17(2)
Hyderabad
(Appellant)
(Respondent)
निर्धाररती द्वधरध/Assessee by: Shri A.Srinivas, AR
रधजस् व द्वधरध/Revenue by: Dr.Sachin Kumar,DR
आ.अपी.सं /ITA No.27/Hyd/2012
(निर्धारण वर्ा/Assessment Year: 2008-09)
M/s Tech Mahindra
Limited
(Satyam Computer
Services Limited, now merged with Tech
Mahindra Ltd.)
Hyderabad
[PAN : AACCS8639Q]
Asst.DIT (International
Taxation)-II
Hyderabad
(Appellant)
(Respondent)
निर्धाररती द्वधरध/Assessee by: Shri A.V.Raghuram, AR
रधजस् व द्वधरध/Revenue by: Ms.M.Narmada, CIT-DR
सुिवधई की तधरीख/Date of hearing: 21/01/2025
घोर्णध की तधरीख/Date of Pronouncement:
21/01/2025
आदेश / ORDER
PER. MANJUNATHA G., A.M:
In the above captioned appeals, assessees vide letters of even date submitted a request for withdrawal of appeals on the ground that the assessee has settled the tax dispute under Vivad
Sri Ganapathi Agro Industries and Others
Se Vishwas Scheme, 2024 and claimed that the competent authority has issued Form 2 under the Scheme. The learned counsels for the assessees further submitted that the appeal filed by the assessee may be dismissed with a liberty to reinstate the appeal, in case, for any reason, the application filed by the assessee under Vivad Se Vishwas Scheme, 2024 is rejected by the competent authority.
The Ld.DR present for the revenue did not raise any objection for withdrawal of the appeals filed by the assessees.
We have heard both the parties and considered the relevant applications filed by the assessees for withdrawal of the appeals. We find that the assessees have filed applications under Vivad Se Vishwas Scheme, 2024 and the competent authority has issued Form 2 and determined the total tax payable under the Direct Tax Vivad Se Vishwas Scheme, 2024. Since the assessees have settled the disputes under the Vivad Se Vishwas Scheme, 2024 and also filed letters for withdrawal of the appeals, we dismiss the appeals filed by the assessee as withdrawn. We have also given liberty to the assessees to file an application for reinstatement of appeal, in case for any reason, the application filed by the assessee under Vivad Se Vishwas Scheme, 2024 is rejected.
Sri Ganapathi Agro Industries and Others
In the result, appeals filed by the assessee are dismissed.
Order pronounced in the Open Court on 21st January,
2025. (LALIET KUMAR)
JUDICIAL MEMBER
Hyderabad, dated 21st January, 2025
L.Rama, SPS
Sri Ganapathi Agro Industries and Others
Copy to:
S.No Addresses
1
Sri Ganapathi Agro Industries, 3-97/1, Jannepally
Road, Ashok Farm, Nizamabad
2. Shri Sateesh Thota, 201, 14-113, Sri Taruni Nivas,
Kodandaram Nagar, P& T Colony, Dilsukhnagar,
Hyderabad
3. M/s Re sustainability Limited (formerly known as Ramky Enviro Engineers Limited), 13th Floor,
Ramky Grandiose, Ramky Towers, Gachibowli,
Hyderabad
4. M/s VSoft Technologies Private Limited, Dalls
Centre, 3rd Floor, 83/1, Hyderabad Knowledge City,
Raidurg, Serlingampally, Hyderabad
5. M/s Tech Mahindra Limited (Satyam Computer
Services Limited, now merged with Tech Mahindra
Ltd.), Tech Mahindra Infocity, Unit-12,Plot No.35 &
36, Madhapur, Hitech City Layout, Survey No.64,
Hyderabad
6
The Income Tax Officer, Ward-1, Nizamabad
7
The Income Tax Officer, Ward-9(4), Hyderabad
8
The ACIT, Central Circle-1(4), Hyderabad
9
The Deputy Commissioner of Income Tax, Circle-
17(2), Hyderabad
10
The Asst.DIT
(International
Taxation)-II,
Hyderabad
11
The Pr.CIT(Central), Hyderabad
12
The Pr.CIT / The Pr.CIT-5, Hyderabad
13
The DR, ITAT Hyderabad Benches
14
Guard File
By Order