TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs. ADDL.CIT, CENTRAL RANGE-2, HYDERABAD

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ITA 188/HYD/2023Status: DisposedITAT Hyderabad23 December 2024AY 2017-18Bench: SHRI LALIET KUMAR, Hon’ble Judicial Member SHRI MANJUNATHA. G. Hon’ble (Accountant Member)2 pages

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Income Tax Appellate Tribunal, HYDERABAD BENCHES “A”, HYDERABAD

Before: SHRI LALIET KUMAR, Hon’bleSHRI MANJUNATHA. G. Hon’ble

For Appellant: Shri P. Murali Mohan Rao, CA
For Respondent: Shri B Bala Krishna, CIT-DR
Hearing: 23.12.2024Pronounced: 23.12.2024

आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI LALIET KUMAR, Hon’ble Judicial Member SHRI MANJUNATHA. G. Hon’ble Accountant Member ITA Nos.188/Hyd/2023 Assessment Year: 2017-18 M/s Tarakarama Educational Vs. Addl. Commissioner of Income Tax, Central Range- Society, 2, Hyderabad. G-2, SBI Colony, Bagh Amberpet, Hyderabad-500013. PAN: AAAAT6566H (Appellant / Assessee) (Respondent) Assessee by: Shri P. Murali Mohan Rao, CA. Revenue by: Shri B Bala Krishna, CIT-DR. Date of hearing: 23.12.2024 Date of pronouncement: 23.12.2024

O R D E R PER LALIET KUMAR, J M: This appeal filed by the assessee is directed against the order of learned Commissioner of Income Tax (Appeals)-12, Hyderabad passed on 24.03.2023 for the assessment year 2017- 18.

2.

The ld. Counsel for the assessee, at the time of hearing referring to petition for withdrawal of appeal dated 23-12-2024 filed by the assessee submitted that the assessee wishes to

2 ITA 188/Hyd/2023

withdraw the appeal for Assessment Year 2017-18 and therefore, the appeal may be dismissed as withdrawn. The Ld. DR for the revenue does not have any objection for withdrawal of appeal.

3.

We have heard both the parties and after considering the petition filed by the assessee for withdrawal of appeal, the appeal filed by the assessee for the Assessment year 2017-18 is dismissed as withdrawn.

4.

In the result, the appeal filed by the assessee for the Assessment year 2017-18 is dismissed. Order pronounced in the Open Court on 23rd December 2024. Sd/- Sd/- (MANJUNATHA, G.) (LALIET KUMAR) ACCOUNTANT MEMBER JUDICIAL MEMBER

Hyderabad, dated 23.12.2024. Copy to: S.No Addresses 1 M/s Tarakarama Educational Society, G-2, SBI Colony, Bagh Amberpet, Hyderabad-500013. 2 Addl. Commissioner of Income Tax, Central Range-2, Hyderabad. 3 Pr.CIT, Central, Hyderabad. 4 DR, ITAT Hyderabad Benches 5 Guard File By Order

TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs ADDL.CIT, CENTRAL RANGE-2, HYDERABAD | BharatTax