AURORA EDUCATIONAL SOCIETY,HYDERABAD vs. ADDL.CIT, CENTRAL RANGE-2, HYDERABAD
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Income Tax Appellate Tribunal, HYDERABAD BENCHES “A”, HYDERABAD
Before: SHRI LALIET KUMAR, Hon’bleSHRI MANJUNATHA. G. Hon’ble
आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI LALIET KUMAR, Hon’ble Judicial Member SHRI MANJUNATHA. G. Hon’ble Accountant Member ITA Nos.186/Hyd/2023 and 187/Hyd/2023 Assessment Year: 2015-16 and 2016-17 M/s Aurora Educational Society Vs. Addl. Commissioner of Income Tax, Central Range-2 1-8-168/2/1, Chikkadapally, Hyderabad. Hyderabad-500020. PAN: AAATA 8751C (Appellant / Assessee) (Respondent) Assessee by: Shri P. Murali Mohan Rao, CA. Revenue by: Shri B Bala Krishna, CIT-DR. Date of hearing: 23.12.2024 Date of pronouncement: 23.12.2024
O R D E R PER MANJUNATHA G. A.M: These two appeals filed by the assessee are directed against the orders of learned Commissioner of Income Tax (Appeals)-12, Hyderabad passed on 24.03.2023 for the assessment years 2015-16 and 2016-17. 2. The ld. Counsel for the assessee, at the time of hearing referring to petition for withdrawal of appeals dated 23-12-2024 filed by the assessee submitted that the assessee wishes to withdraw the appeals for Assessment Years 2016-16 and 2016-17 and therefore, the appeals may be dismissed as withdrawn. The
2 ITA 186 & 187/Hyd/2023
Ld. DR for the revenue does not have any objection for withdrawal of appeals. 4. We have heard both the parties and after considering the petition filed by the assessee for withdrawal of appeals, the appeals filed by the assessee for the Assessment years 2015-16 and 2016-17 are dismissed as withdrawn. 5. In the result, the appeals filed by the assessee for the Assessment years 2015-16 and 2016-17 are dismissed. Order pronounced in the Open Court on 23rd December 2024.
Sd/- Sd/- (LALIET KUMAR) (MANJUNATHA, G.) JUDICIAL MEMBER ACCOUNTANT MEMBER
Hyderabad, dated 23.12.2024. Copy to: S.No Addresses 1 M/s Aurora Educational Society 1-8-168/2/1, Chikkadapally, Hyderabad-500020. 2 Addl. Commissioner of Income Tax, Central Range, Hyderabad. 3 Pr.CIT, Central, Hyderabad. 4 DR, ITAT Hyderabad Benches 5 Guard File By Order