ITAT Gujarat Bench

MRIDULLA BADARMAL JAIN vs THE ASSISTANT COMMISSIONER OF INCOME TAX

BHAVIK BHARATBHAI PADIA vs INCOME TAX OFFICER WARD 3(3)(1)

UKABHAI RANCHODBHAI vs STATE OF GUJARAT

HONOURABLE MS. JUSTICE BELA M. TRIVEDI

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S AMBAR PROTEIN INDUSTRIES LTD.

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 1 vs M/S SHAH SILK CORPORATION

PRANAV RAVINDRABHAI SHAH vs INCOME TAX OFFICER, WARD 3 (3)(5)

JAYESH CHANDULAL PRAJAPATI vs DEPUTY COMMISSIONER OF INCOME TAX

PR. COMMISSIONER OF INCOME TAX, SURAT 1 vs M/S KADODARA POWER PVT LTD

M/S RMP BEARING LTD. THRU. RAJENDRA C. MAKWANA vs DY. COMMISSIONER OF INCOME TAX CIRCLE 3(1)(2)

PR. COMMISSIONER INCOME TAX, SURAT 1 vs PRIME CO OP BANK LTD

NILA INFRASTRUCTURE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1)

M/S RMP BEARING LTD. THRU. RAJENDRA C. MAKWANA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(2)

PRINCIPAL COMMMISSIONER OF INCOME TAX 2 vs MAPS ENZYMES LIMITED

SHIVRAM RAMCHANDBHAI PATEL vs INCOME TAX OFFICER

PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs RITAL R. PATEL

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

GAURAVBHAI HARGOVINDHAI DAVE vs TAX RECOVERY OFFICER 4

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

BHAVESH VINODRAI SHETH (AS LEGAL HEIR OF DECD. VINODRAI MANEKCHAND SHETH) vs ASST. COMMISSIONER OF THE INCOME TAX CIRCLE 2 (1)

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S HARSHA ENGINEERINGS LTD.

BHAVESH VINODRAI SHETH vs ASST. COMMISSIONER OF THE INCOME TAX CIRCLE 2 (1) (1)

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT APOLLO INDUSTRIES LTD