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ITAT Gujarat Bench

6,755 judgments

SHRUTI BHAMASHA SHAH vs ASST. COMMISSIONER OF THE INCOME TAX CIRCLE 2 (1)

SCA/13371/20195/8/2019

NILAMBEN SANDIPBHAI PARIKH vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(2)

SCA/16135/20185/8/2019

AMI GAURAVBHAI DAVE vs TAX RECOVERY OFFICER 4

SCA/285/20195/8/2019

CHARMY SANKET NAIK vs ASST. COMMISSIONER OF THE INCOME TAX, CIRLCE 2(1)(1)

SCA/13374/20195/8/2019

GRISHMA MUKESH SHETH vs ASST. COMMISSIONER OF THE INCOME TAX CIRCLE 2 (1)

SCA/13375/20195/8/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT APOLLO INDUSTRIES LTD

TAXAP/408/20195/8/2019

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT JILLA GAYATRI PARIVAR TRUST

TAXAP/531/20195/8/2019

PRINCIPAL COMMISSIOER OF INCOME TAX-2, vs M/S KUNJ INFRASTRUCTURE PVT LTD

TAXAP/1314/20185/8/2019

PRINCIPAL COMMSSIONER OF INCOME TAX 2 vs SHITAL PIYUSHBHAI PATEL

TAXAP/1279/20185/8/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S. ARVIND LIFESTYLE BRANDS LTD

TAXAP/539/20195/8/2019

MANUBHA KHETUBHA JADEJA vs STATE OF GUJARAT

SCA/6611/20181/8/2019

HONOURABLE MR. JUSTICE A.Y. KOGJE

DEVENDRASINH JUWANSINH JETHVA vs STATE OF GUJARAT

SCA/6610/20181/8/2019

HONOURABLE MR. JUSTICE A.Y. KOGJE

SHIVUBHA MADHUBHA CHAUHAN vs STATE OF GUJARAT

SCA/14979/20181/8/2019

HONOURABLE MR. JUSTICE A.Y. KOGJE

TEHMUL BURJOR SETHNA vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1)

SCA/6632/201931/7/2019

NITINBHAI BALCHANDAS GAJJAR vs ASSISTANT COMMISSIONER OF COMMERCIAL TAX

SCA/6480/201931/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs RATNESH METAL INDUSTRIES PVT. LTD.

TAXAP/1331/201830/7/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs FERROMATIC MILACRON INDIA PVT LTD

TAXAP/280/201930/7/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs FERROMATIC MILACRON INDIA PVT LTD

TAXAP/281/201930/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs HIMANSHU CHANDULAL PATEL

TAXAP/342/201930/7/2019

THE COMMISSIONER OF INCOME TAX (EXCEPTIONS) vs SHREE NIRMAN FOUNDATION CHARITABLE TRUST

TAXAP/1335/201830/7/2019