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ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX vs NARODA ENVIRO PROJECTS LTD.
TAXAP/627/201529/7/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
THE PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs NARODA ENVIRO PROJECTS LTD
TAXAP/189/201929/7/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
COMMISSIONER OF INCOME TAX, EXEMPTIONS vs NARODA ENVIRO PROJECTS LTD.
TAXAP/138/201829/7/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs NARODA ENVIRO PROJECTS LTD.
TAXAP/1053/201829/7/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
KAMAR SULTANA FARID AHMED SHAIKH vs UNION OF INDIA
SCA/10893/201929/7/2019
HONOURABLE MR. JUSTICE K.M.THAKER,HONOURABLE MR. JUSTICE V.P. PATEL
MUKESH MAHENDRABHAI TAILOR vs KISHANBHAI DAHYABHAI DESAI (RAJPUT)
FA/2222/199929/7/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE B.N. KARIA
UNITED INDIA INS.CO.LTD. vs MADARSANG RAISANGBHAI PARMAR (DECD. THRO LEGAL HEIRS)
FA/1398/200329/7/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 3 vs M/S GUJARAT NARMADA VALLEY FERTILIZER AND CHEMICALS LTD
TAXAP/185/201929/7/2019
ASST. COMMISSIONER OF INCOME TAX vs KAPESH V. SHAH
TAXAP/135/201929/7/2019
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 1 vs M/S MUKTA ENTERPRISE
TAXAP/132/201929/7/2019
COMMISSIONER OF INCOME TAX(EXEMPTIONS) vs M/S NARODA ENVIRO PROJECTS LTD
TAXAP/538/201829/7/2019
THE PRINCIPAL COMMISSIONER OF INCOME-TAX, VADODARA 2 vs M/S SUN PHARCEUTICAL INDUSTRIES LTD
TAXAP/169/201929/7/2019
SUSHILADEVI WD/O DHARAMCHAND MANGILAL MEHTA vs BHAVSAHEB SHANKAR PATIL
FA/1112/201126/7/2019
HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIOENR OF INCOME TAX (CENTRAL), SURAT vs IMPERIAL DEVELOPERS
TAXAP/497/201923/7/2019
THE PRINCIPAL COMMISSIOENR OF INCOME TAX (CENTRAL), SURAT vs MILESTONE DEVELOPERS
TAXAP/505/201923/7/2019
THE PRINCIPAL COMMISSIOENR OF INCOME TAX (CENTRAL), SURAT vs AVANTIS ENTERPRISE
TAXAP/499/201923/7/2019
M/S BUCHI OPERATIONS INDIA PVT.LTD.M/S BUCHI OPERATIONS INDIA PVT.LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/4966/201923/7/2019
NARENDRA MANEKCHAND SHETH vs THE INCOME TAX OFFICER WD 2(1)(1)
SCA/12156/201923/7/2019
THE PRINCIPAL COMMISSIOENR OF INCOME TAX (CENTRAL), SURAT vs SHREE SAI DEVELOPERS
TAXAP/498/201923/7/2019
THE PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 3 vs PRAGATI GLASS WORKS PVT. LTD.
TAXAP/148/201923/7/2019
