ITAT Gujarat Bench

THE PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 3 vs M/S PRAGATI GLASS WORKS PVT LTD

THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs INTAS PHARMACEUTICALS LTD.

THE PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 3 vs M/S PRAGATI GLASS WORKS PVT LTD

PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs VENKATESHWARA TRANSPORTS

HITESH MANSUKHLAL BAGDAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1

IN CHARGE PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD vs KETAN ISHWARLAL SHAH

PR. COMMISSIONER OF INCOME TAX,SURAT-1 vs M/S. MUNISUVRAT CORPORATION

THE PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 3 vs M/S PRAGATI GLASS WORKS PVT LTD

THE PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), SURAT vs ASHADEVI MITTAL (PROP. MITTAL CHEMICALS)

MAHENDRABHAI KASTURCHAND SONI vs INCOME TAX OFFICER, WARD 3(3)(3)

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S CHIRIPAL INDUSTRIES LTD.

THE COMMISSIONER OF INCOME TAX (EXCEMPTIONS) vs SHREE TAPESHWAR HANUMAJI BAJRANG CHARITY TRUST

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S CHIRIPAL INDUSTRIES LTD.

MAULIKKUMAR VINODKUMAR PATEL vs TAX RECOVERY OFFICER-4

FEDERATIO OF GUJARAT WEAVERS WELFARE ASSOCIATION vs UNION OF INDIA

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SHABNAM PETROFILS PVT. LTD. vs UNION OF INDIA

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

VATSA SHAH THRU. FATHER BHAVESH AJITKUMAR SHAH vs STATE OF GUJARAT

HONOURABLE MS. JUSTICE BELA M. TRIVEDI

MANISH CHUNILAL SHAH vs CHIEF COMMISSIONER OF INCOME TAX, AHMEDABAD - III

THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S VIJAY STEELS

THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S VIJAY STEELS