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ITAT Gujarat Bench

6,755 judgments

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 3 vs M/S GUJARAT NARMADA VALLEY FERTILIZER AND CHEMICALS LTD

TAXAP/146/201916/7/2019

RAMGOPAL OCHHAVLAL MAHESHWARI vs THE DEPUTY COMMISSIONER OF INCOME TAX

TAXAP/1258/201816/7/2019

M/S PRASAD MULTI SERVICES PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX

TAXAP/78/201916/7/2019

GIDC PLOT AND SHED HOLDERS ASSOCIATION vs STATE OF GUJARAT

SCA/7181/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

MUSTAKIMBHAI HAJIYUNUSBHAI JUNEJA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/2639/201915/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SAMIMBEN ALIBHAI JUNEJA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/2627/201915/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

JAMNAGAR CENTRAL CONSUMER COOPERATIVE STORES LTD. THROUGH KIRTISINH PRAVINSINH SARVAIYA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/2626/201915/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

MAHESHBHAI DHARAMSHIBHAI TANNA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/20664/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

MAHESHBHAI DHARAMSHIBHAI TANNA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/20662/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

GOKUL ASSOCIATES THROUGH PARNET AKSHIT MILANKUMAR POBARU vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER

SCA/19429/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

GOKUL ASSOCIATES THROUGH PARNET AKSHIT MILANKUMAR POBARU vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER

SCA/19428/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

GOVARDHAN CARS PVT LTD THROUGH DIRECTOR AKSHIT MILANKUMAR POBARU vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

SCA/19426/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

VIJAYAN RAJAMANICKA NADARA PAGALAM vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

SCA/19425/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

VIMALBHAI ARVINDBHAI VARIYA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18630/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

BHIKHABHAI UKABHAI SINDHU vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18628/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

NAKUMCOLD STORAGE PRIVATE LTDTHROUGH KARSAN HIRALAL NAKUM vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISIONER

SCA/18537/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

NAKUM COLD STORAGE PRIVATE LTD THROUGH KARSAN HIRALAL NAKUM vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18535/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

NAKUM COLD STORAGE PRIVATE LTD THROUGH KARSAN HIRALAL NAKUM vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18534/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

ARJANBHAI DAYABHAI RATHOD vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18533/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

ARVINDBHAI CHAMPAKLAL MEHTA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18532/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO