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ITAT Gujarat Bench

6,755 judgments

URMILABEN ANIRUDHHASINHJI JADEJA vs INCOME TAX OFFICER, WARD 7(1)(3)

SCA/15310/201827/8/2019

JUGAL KISHORE MAHENDRA BIYANI vs THE INCOME TAX OFFICER

SCA/13075/201927/8/2019

PRINCIPAL COMMISSIONER OF INCOME TAX GANDHINAGAR vs TUDOR INDIA PRIVATE LIMITED

TAXAP/106/201927/8/2019

NITA CHAITANYA SHAH vs INCOME TAX WD 2(1)(1)

SCA/14059/201927/8/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ANKUR PROTEIN INDUSTRIES LTD.

TAXAP/579/201926/8/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ANKUR PROTEIN INDUSTRIES LTD.

TAXAP/572/201926/8/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ANKUR PROTEIN INDUSTRIES LTD.

TAXAP/580/201926/8/2019

VODAFONE INDIA SERVICES PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX

SCA/14227/201926/8/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 3 vs M/S GUJARAT NARMADA VALLEY FERTILIZER AND CHEMICALS LTD

TAXAP/147/201926/8/2019

SWAPNIL BHADRESHBHAI PATEL vs STATE OF GUJARAT

SCA/5851/201922/8/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SURESHCHANDRA DEVIDAN GADHVI vs PRINCIPAL VIVEKANAND VIDYALAYA

SCA/1562/201722/8/2019

HONOURABLE MR. JUSTICE N.V.ANJARIA

S AND H CHEMICALS vs THE STATE OF GUJARAT

SCA/4424/201921/8/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

HARSH CHEMICALS vs STATE OF GUJARAT

SCA/10652/201921/8/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SHAH VIRCHAND GOVANJI JEWELLERS PVT. LTD.

TAXAP/74/201920/8/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE VIRESHKUMAR B. MAYANI

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SHAH VIRCHAND GOVANJI JEWELLERS PVT. LTD.

TAXAP/73/201920/8/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE VIRESHKUMAR B. MAYANI

HEMJAY CONSTRUCTION CO. PVT. LTD THROU DEENABEN YOGESHBHAI SHAH vs INCOME TAX OFFICER, WARD 2(2)

SCA/19393/201820/8/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

HEMJAY CONSTRUCTION CO. PVT. LTD THROU DEENABEN YOGESHBHAI SHAH vs INCOME TAX OFFICER, WARD -2(2)

SCA/19392/201820/8/2019

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SHAH VIRCHAND GOVANJI JEWELLERS PVT. LTD.

TAXAP/72/201920/8/2019

GAYATRI ENTERPRISE vs THE INCOME TAX OFFICER WARD 1(2)(4)

TAXAP/399/201920/8/2019

RAJENDRA SUGANCHAND SHAH vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 1(3)

SCA/16999/201819/8/2019