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ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs AXIS BANK LTD.
TAXAP/161/20199/9/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
COMMISSIONER OF INCOME TAX - III vs M/S JAY ENTERPRISE
TAXAP/1325/20109/9/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
COMMISSIONER OF INCOME TAX-I vs JAISHU DREDGING & SHIPPING PRIVATE LIMITED
TAXAP/1062/20099/9/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
COMMISSIONER OF INCOME TAX, CENTRAL - II vs ELLORA TIME LIMITED (NOW KNOWN AS AJANTA LIMITED)
TAXAP/1020/20109/9/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
COMMISSIONER OF INCOME TAX-I vs KATIRA CONSTRUCTION LIMITED
TAXAP/1003/20099/9/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
COMMISSIONER OF INCOME TAX-I vs KATIRA CONSTRUCTION LIMITED
TAXAP/1002/20099/9/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs M/S. BANASKANTHA DIST. OIL SEEDS GROWERS UNION LTD
TAXAP/597/20199/9/2019
PR. COMMISSIONER OF INCOME TAX, SURAT 1 vs AMIT MATHURDAS KANERIA
TAXAP/629/20199/9/2019
THE PRIN. COMMISSIONER OF INCOME TAX-6 vs NEHAL HASMUKHARI GANDHI
TAXAP/639/20199/9/2019
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT - 1 vs M/S FRAGOMATRIX GLOBAL
TAXAP/628/20199/9/2019
THE PRIN. COMMISSIONER OF INCOME TAX-6 vs VISHAL MADHUSUDAN CHOKSI
TAXAP/617/20199/9/2019
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GMM PFAUDLER LIMITED
TAXAP/596/20199/9/2019
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S BANASKANTHA DIST. OIL SEEDS GROWERS UNION LTD.
TAXAP/599/20199/9/2019
NEW INDIA ASSURANCE CO LTD vs UMESHBHAI BABULAL VAGHELA
X-OBJ/38/20126/9/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE B.N. KARIA
NEW INDIA ASSURANCE CO LTD vs UMESHBHAI BABULAL VAGHELA
FA/77/20126/9/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE B.N. KARIA
SHIRPUR POWER PVT LTD vs STATE BANK OF INDIA
SCA/10476/201928/8/2019
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE VIRESHKUMAR B. MAYANI
MADHUBEN JITENDRA CHAUHAN WD/O DECEASED vs MOHOMMADIKRAM ABDULGANI MANSURI
FA/3816/201427/8/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
MUKESH MANEKCHAND SHETH vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2
SCA/14526/201927/8/2019
KAMLESHBHAI RAJNIKANT SHAH vs DEPUTY DIRECTOR OF INCOME TAX, SURAT
SCA/3347/201927/8/2019
MEGHAVI MINERALS PVT. LTD vs INCOME TAX OFFICER-WARD-3(1)
SCA/14514/201927/8/2019
