ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs YAMUNAJI CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 3 vs GHANSHYAM DUNGARBHAI SUTARIA
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs KALPESHKUMAR B VERMA
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs KALPESHKUMAR B VERMA
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs AKSHAT SHAH
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 3 vs GHANSHYAM DUNGARBHAI SUTARIA
SULOCHANA V. GUPTA vs INCOME TAX OFFICER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIJAYKUMAR GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIJAYKUMAR GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs ADDOR FOUNDATION
SULOCHANA V. GUPTA vs INCOME TAX OFFICER
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs SUMMIT INDIA WATER TREATMENT AND SERVICES LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER INCOME TAX, SURAT-2 vs M/S SHREEJI PRINTS PVT. LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER INCOME TAX, SURAT -1 vs M/S SANIDHYA
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER INCOME TAX SURAT vs NAGESHWAR ENTERPRISES
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GULBRANDSEN CHEMICALS PVT. LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs DILIPKUMAR BAPUSAHEB PATOLE
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT. LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S PRINCE SPINTEX PVT LTD vs UNION OF INDIA
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
