ITAT Gujarat Bench

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GANDHINAGAR URBAN DEVELOPMENT AUTHORITY

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - V vs HARSIDDH SPECIFIC FAMILY TRUST

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - V vs JETHIBEN K PATEL DISCRETIONARY TRUST,

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs UNITED WAY OF BARODA

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs CIMS HOSPITAL PVT. LTD.

THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs KALPESH ATMARAM PATEL

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs CLP POWER INDIA PVT. LTD.

SUPER SERVICE STATION vs INCOME TAX OFFICER WARD 6(1)(5)

SURESHCHANDRA D KHATOD (HUF) vs INCOME TAX OFFICER, WARD 1(3)

MEGHMANI ORGANICS LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs GUJARAT MARITIME BOARD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - GANDHINAGAR vs GUJARAT MARITIME BOARD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S ADANI INFRASTRUCTURE AND DEVELOPERS PVT. LTD.

DY DIRECTOR OF INCOME TAX (EXEMPION) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT MARITIME BOARD

THE PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GUJARAT POWER CORPORATION LTD.

THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX,BHAVNAGAR vs M/S.PIPAVAV SHIPYARD LIMITED(100 PERCENT EOU)

THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S SUZLON ENERGY LTD.

COMMISSIONER OF INCOME TAX vs PANKTI POLYTEX PVT. LTD.

PRECISION WIRES INDIA LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX