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ITAT Gujarat Bench

6,755 judgments

SHREEJI ASSOCIATES vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1(2), VADODARA

SCA/18355/201816/3/2020

ATMARAM TRIPATHI DIRECTOR OF TRINETRA TEXTURISERS PVT LTD vs COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX SURAT II

TAXAP/406/201813/3/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

TRINETRA TEXTURISERS PVT LTD vs COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX SURAT II

TAXAP/405/201813/3/2020

RAMA NAGAPPA SHETTY vs COMMISSIONER OF CUSTOMS

TAXAP/834/201812/3/2020

COMMISSIONER OF INCOME TAX-I, vs ASIAN FINSTOCK LIMITED

TAXAP/912/20086/3/2020

RAJASHREE POLYFIL (A DIVISION OF CENTURY ENKA LTD) vs STATE OF GUJARAT

SCA/18715/20184/3/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PIRAMAL GLASS PVT. LTD. vs STATE OF GUJARAT

SCA/14975/20194/3/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

N H KAPADIA EDUCATION TRUST vs ASSISTANT DIRECTOR OF INCOME TAX

SCA/3626/20143/3/2020

VODAFONE ESSAR GUJARAT LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/1191/20103/3/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs N H KAPADIA EDUCATION TRUST

TAXAP/861/20133/3/2020

MUNI SEVA ASHRAM vs INCOME TAX OFFICER

TAXAP/1231/20083/3/2020

VODAFONE ESSAR GUJARAT LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-8

TAXAP/65/20093/3/2020

THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S RAJSHRI PACKAGERS LTD.

TAXAP/115/20202/3/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ADANI MINING PVT. LTD.

TAXAP/114/20202/3/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ADANI MINING PVT. LTD.

TAXAP/113/20202/3/2020

GYSCOAL ALLOYS LTD. vs STATE OF GUJARAT

SCA/14980/201926/2/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

GYSCOAL ALLOYS LTD. vs STATE OF GUJARAT

SCA/14979/201926/2/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

GYSCOAL ALLOYS LTD. vs STATE OF GUJARAT

SCA/14978/201926/2/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

GYSCOAL ALLOYS LTD. vs STATE OF GUJARAT

SCA/14977/201926/2/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs MUKESH KESHAVLAL PATEL

TAXAP/838/201925/2/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA