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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX RAJKOT I vs VISHRAM KARSANBHAI GORASIYA

TAXAP/38/201431/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs JAY SOMNATH IRON WORKS

TAXAP/35/201431/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX-IV vs UNIQUE MERCANTILE SERVICE P LTD

TAXAP/1698/200931/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX-I vs ARYAMAN SPINNERS PVT LTD

TAXAP/1548/200931/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX vs TACON INFRASTRUCTURE PVT LTD

TAXAP/1510/200931/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX vs MAHALAXMI BHAVAN CO-OPERATIVE HOUSING SOCIETY LTD

TAXAP/147/201231/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX-II vs INDIA GELATINE & CHEMICALS LTD

TAXAP/1408/201031/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX-II vs INDIA GELATINE & CHEMICALS LTD

TAXAP/1407/201031/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX - III vs M/S PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD

TAXAP/130/201031/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX-II vs ELECTRO FERRO ALLOYS (P) LTD

TAXAP/1283/201131/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX I vs ARVIND MILLS LTD

TAXAP/1111/201331/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX GANDHINAGAR vs M/S MANILAL PRABHUDAS PATEL

TAXAP/1043/201131/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX CENTRAL-II vs VINNY OVERSEAS PVT LTD

TAXAP/1037/201131/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

UDAIPUR CEMENT WORKS LTD. vs STATE OF GUJARAT

SCA/8870/202031/7/2020

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA

STATE OF GUJARAT vs ADVANCED SYSTEK PRIVATE LIMITED

TAXAP/652/201724/7/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX vs NAMAN ASSOCIATES

TAXAP/1180/200624/7/2020

JAYESH T KOTAK vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/15992/201526/3/2020

ASMAN INVESTMENTS LTD. vs DY. COMMISSIONER OF INCOME TAX

TAXAP/1701/200726/3/2020

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD

TAXAP/1218/201817/3/2020

ASIAN TUBES PVT. LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE (1)(1)

SCA/16127/201816/3/2020